Regional Institute Of Medical ... vs Smt. Angom Rita Devi; & Ors
2022 Latest Caselaw 418 Mani

KABORA    Digitally signed
                                                                                       Item No. 13
          by
MBAM
SANDEE
          KABORAMBAM
          SANDEEP SINGH               IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL
          Date: 2022.09.20
P SINGH   10:26:43 +05'30'


                                                W.A. No. 60 of 2021

                             Regional Institute of Medical Sciences
                                                                                     Appellant
                                                   Vs.
                             Smt. Angom Rita Devi; & Ors.
                                                                                  Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 19.09.2022 Sanjay Kumar (C.J.):

Mr. Th. Khagemba, learned counsel, appears for respondent No. 1.

Mr. S. Samarjeet, learned Sr. PCCG, appears for the Union of India.

Mr. BR Sharma, learned CGC, appearing for the appellant, seeks some

more time to examine the earlier judgment and also the relevant Rules,

Regulations and Bye-Laws of RIMS, Imphal.

Post on 19.10.2022.

                                      JUDGE                       CHIEF JUSTICE
     Sandeep




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