Haobijam Nabachandra Singh vs Union Of India; & Ors
2022 Latest Caselaw 289 Mani

KABORA    Digitally signed

MBAM      by                                                                           Item No. 2
          KABORAMBAM

SANDEE    SANDEEP SINGH
          Date: 2022.07.07            IN THE HIGH COURT OF MANIPUR
P SINGH   16:47:44 +05'30'
                                                AT IMPHAL

                                                   RFA No. 3 of 2022
                             Haobijam Nabachandra Singh
                                                                                     Appellant
                                                      Vs.
                             Union of India; & Ors.
                                                                                 Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 07.07.2022 Sanjay Kumar (C.J.):

Mr. Boboy Potsangbam, learned CGSC, appears for respondent No. 1.

Mr. Athouba Khaidem, learned Government Advocate, appears for respondents

No. 2, 3 & 4.

Mr. H. Nabachandra, the appellant, appearing as a party-in-person,

seeks time to file an application for condonation of delay, as the judgment sought

to be appealed against relates to the year 2013.

Post on 03.08.2022.

CHIEF JUSTICE Sandeep

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