Seikhothang Haokip & Anr vs State Of Manipur & Ors
2022 Latest Caselaw 288 Mani

SHOUGRA Digitally
         by
                  signed
                                                                                 IN. 86
KPAM     SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH
DA SINGH Date: 2022.07.07
         12:33:01 +01'00'
                                    IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL

                 WP(C) No. 553 of 2009
                 Seikhothang Haokip & anr.                     ... Petitioners
                       Vs.
                 State of Manipur & ors.                       ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 07-07-2022 Heard Mr. Anjan Prasad Sahu, learned counsel appearing for the petitioners and Mr. Shyam Sharma, learned Govt. Advocate appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Devananda