A.M.Sankaran vs C.Senthil Kumar
2025 Latest Caselaw 6757 Mad

Madras High Court

A.M.Sankaran vs C.Senthil Kumar on 4 September, 2025

                                                                                         A.S.No.534 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 04.09.2025

                                                            CORAM

                                   THE HONOURABLE MR.JUSTICE P.B. BALAJI
                                                   A.S.No.534 of 2022


                     A.M.Sankaran                                                      ... Appellant

                                                                Vs.

                     C.Senthil Kumar                                                   ...Respondent


                     Prayer :- First Appeal is filed under Order 41 and Rule 1 and 2 r/w Section
                     96 of the CPC, pleased to call for the original records pertaining to
                     impugned Judgment and Decree dated 04.03.2020 passed by the learned II
                     Additional District Judge, Vellore at Ranipet in O.S.No.50 of 2015 and set
                     aside the same and dismiss the suit.

                                         For Petitioner               : Mr.S.Namasivayam

                                         For Respondent               : Mr.P.Mani




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                                                                                         A.S.No.534 of 2022

                                                              ORDER

The learned counsel for the appellant states that the appellant had

taken back the papers from the counsel and he has no instructions.

2. It has been brought to my notice by the learned counsel for the

respondent, through a memo dated 01.09.2025, that the sole appellant died

as early as on 07.08.2023.

3. Recording the said memo, this First Appeal is dismissed as

abated. No costs.

04.09.2025

Index : No Internet : Yes jas

To

The learned II Additional District Judge, Vellore, Ranipet.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/09/2025 05:36:00 pm )

P.B.BALAJI. J,

jas

04.09.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/09/2025 05:36:00 pm )