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Sri Natarajar Thuluva Vellalar vs Ms. V.Sabarmathi And 6 Others
2025 Latest Caselaw 8931 Mad

Citation : 2025 Latest Caselaw 8931 Mad
Judgement Date : 25 November, 2025

Madras High Court

Sri Natarajar Thuluva Vellalar vs Ms. V.Sabarmathi And 6 Others on 25 November, 2025

                                                                                       CONT P No. 3799 of 2025




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 25-11-2025
                                                         CORAM

                                   THE HONOURABLE MR.JUSTICE P.B. BALAJI

                                            CONT P No. 3799 of 2025
                                                     and
                                          SUB APPL.(OS) No.1214 of 2025

                Sri Natarajar Thuluva Vellalar
                Samudyakudam,
                No. 1A, Ezhuthukara Street,
                Shevapet, Salem -2.
                Represented herein by its President
                R.K.Gopinathan, Hindu,
                aged about 70 years,
                Son of Sri. Krishna Chettiar,
                No. 185, Appu Chetty Street,
                Shevapet, Salem -2.

                                                                                       Petitioner(s)

                                                              Vs

                1. Ms. V.Sabarmathi and 6 others
                The Joint Commissioner,
                Hindu Religious and Charitable Endowments Admn. Department,
                Kariyaperumal Karadu, Nethimedu, Salem.

                2.Mr. K.Raja,
                The Assistant Commissioner, Hindu Religious and Charitable
                Admn. Endowments Department, Kariyaperumal Karadu,
                Nethimedu, Salem.

                3.Jeyavel,
                The Special Tahsildar,
                Temple Lands,
                Kariyaperumal Karadu, Nethimedu, Salem.

                                                               1



https://www.mhc.tn.gov.in/judis              ( Uploaded on: 27/11/2025 06:07:18 pm )
                                                                                           CONT P No. 3799 of 2025




                4.Mr. Parameswaran,
                Executive Officer,
                Arulmigu Vennangudi Muniyappa Swamy Temple,
                Jagir Ammapalayam,
                Salem

                5.Kalaiselvi,
                Executive Officer,
                Prasanna Venkatachalapathi Mariamman Temple,
                Shevapet, Salem-2.

                6.Uma,
                Inspector, Circle 1,
                Kariyaperumal Karadu, Nethimedu, Salem.

                7.C.Gopinath,

                                                                                           Respondent(s)

                PRAYER:This Contempt Petition filed under Section 11 of the Contempt of
                Courts Act, 1971, to punish the respondents for wilful disobedience of the
                judgment passed by this Court in W.P.No. 39247 of 2024 dated 31.10.2025.


                                  For Petitioner :         Mr.Gowtham Thelak V B

                                  For Respondent (s): Mr.N.R.R.Arun Natarajan,
                                                      Special Govt. Pleader


                                                           ORDER

It is stated that the order in the Contempt Petition has been complied.

Mr.V.B.Gowtham Thelak, learned counsel for the petitioner also affirms the

statement of Mr.N.R.R.Arun Natarajan, learned Special Government Pleader.

Hence, the Contempt Petition is closed. Consequently, connected Sub

https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/11/2025 06:07:18 pm )

Application is also closed.

2.The learned Special Government Pleader, however, brings to my notice

that the petitioner had installed a huge board informing the general public about

the litigation, including the contempt proceedings. The petitioner shall remove

the board at the end of tomorrow / 26.11.2025. Equally, the respondents also

shall not put up any board in the premises.

25-11-2025

smv Index:Yes/No Speaking/Non-speaking order Neutral Citation:Yes/No

https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/11/2025 06:07:18 pm )

To

1. Ms. V.Sabarmathi and 6 others The Joint Commissioner, Hindu Religious and Charitable Endowments Admn. Department, Kariyaperumal Karadu, Nethimedu, Salem.

2.Mr. K.Raja, The Assistant Commissioner, Hindu Religious and Charitable Admn. Endowments Department, Kariyaperumal Karadu, Nethimedu, Salem.

3.Jeyavel, The Special Tahsildar, Temple Lands, Kariyaperumal Karadu, Nethimedu, Salem.

4.Mr. Parameswaran, Executive Officer, Arulmigu Vennangudi Muniyappa Swamy Temple, Jagir Ammapalayam, Salem

5.Kalaiselvi, Executive Officer, Prasanna Venkatachalapathi Mariamman Temple, Shevapet, Salem-2.

6.Uma, Inspector, Circle 1, Kariyaperumal Karadu, Nethimedu, Salem.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/11/2025 06:07:18 pm )

P.B.BALAJI J.

smv

25-11-2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/11/2025 06:07:18 pm )

 
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