Director vs Dhanalakshmi Srinivasan Chit Funds ...
2025 Latest Caselaw 8925 Mad

Madras High Court

Director vs Dhanalakshmi Srinivasan Chit Funds ... on 25 November, 2025

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 25.11.2025

                                                           CORAM

                                   THE HONOURABLE MR.JUSTICE P.B. BALAJI


                                               C.R.P. No.6008 of 2025
                                                              and
                                              C.M.P. No.29728 of 2025

                     Director, Kalignar Centenary
                     Super Speciality Hospital,
                     Guindy, Chennai – 600 032.
                                                                                      ...Petitioner / Witness

                                                       Vs.
                     1.Dhanalakshmi Srinivasan Chit Funds Pvt. Ltd.,
                     Thiruvarur Rep. by its Foreman,
                     9A, Vijay, Vihar, East Street,
                     Pathankali Temple Road,
                     Thiruvarur – 610 001                      .. Respondent 1 / Decree holder

                     2.Selvaraj
                     3.Mathiyalagan
                     4.Arputharani
                     5.Pandiyan
                     6.Sanjai Gandhi                         .. Respondents 3 – 6 / Judgment Debtor


                     PRAYER: This Civil Revision Petition is filed under Section 227 of the

                     1/5




https://www.mhc.tn.gov.in/judis             ( Uploaded on: 26/11/2025 06:23:08 pm )
                     Constitution of India, to set aside the order dated 03.11.2025 passed in

                     E.P.No.27 of 2023 in A.R.C.No.38 of 2019 issuing warrant against the

                     petitioner on the file of the Subordinate Court, Tiruvarur.




                                          For Petitioner           Ms.M.Sneha



                                                                  ORDER

Heard Ms.M.Sneha, learned counsel for the petitioner.

2.The petitioner had been issued with subpoena witness to produce

documents before the trial Court. For non-appearance, the Sub Court,

Tiruvarur has issued NBW to the revision petitioner.

3.The learned counsel for the petitioner states that the petitioner has

utmost respect for the Court proceedings and he is not in a position to appear

on 27.11.2025, as he has to attend a conference at Raichur. The document in

https://www.mhc.tn.gov.in/judis ( Uploaded on: 26/11/2025 06:23:08 pm ) support of the said conference is also produced before me.

4.In the light of the above, I am inclined to recall the non-bailable

warrant issued by the Sub Court, Tiruvarur, on condition, the petitioner shall

appear in person on 01.12.2025, along with the relevant records and comply

with the subpoena notice issued by the Court below. Accordingly, this Civil

Revision Petition is disposed of. No costs. Consequently, connected Civil

Miscellaneous Petition is closed.

5.In view of the limited prayer and relief being granted, no serious

prejudice is caused to any of the parties and hence, notice to the respondents

is dispensed with.

                                                                                             25.11.2025
                     smv
                     Index                    :Yes/No
                     Neutral Citation         :Yes/No
                     Speaking order           :Yes/No

                     Note: Issue order copy on 26.11.2025






https://www.mhc.tn.gov.in/judis                    ( Uploaded on: 26/11/2025 06:23:08 pm )
                     To,
                     The Subordinate Court, Tiruvarur.




                                                                                      P.B. BALAJI, J.

                                                                                               smv






https://www.mhc.tn.gov.in/judis             ( Uploaded on: 26/11/2025 06:23:08 pm )

                                                                                               and





                                                                                         25.11.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 26/11/2025 06:23:08 pm )