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Mrs. Madhuram vs The District Collector
2025 Latest Caselaw 8835 Mad

Citation : 2025 Latest Caselaw 8835 Mad
Judgement Date : 21 November, 2025

Madras High Court

Mrs. Madhuram vs The District Collector on 21 November, 2025

Author: N.Anand Venkatesh
Bench: N. Anand Venkatesh
                                                               1/7                      WP No. 45098 of 2025




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 21-11-2025

                                                          CORAM

                         THE HONOURABLE MR JUSTICE N. ANAND VENKATESH

                                                WP No. 45098 of 2025



                Mrs. Madhuram

                                                                                              Petitioner(s)

                                                               Vs

                1. The District Collector
                Preambalur District.

                2.The Revenue Divisional Officer,
                Preambalur.

                3.District Revenue Officer,
                Preambalur.

                4.The Tahsildr,
                Alathur Taluk.

                5.Mr.Swaminathan,

                6.Mrs. Vembu,

                7.The Sub Collector,
                Preambalur.

                                                                                           Respondent(s)



https://www.mhc.tn.gov.in/judis               ( Uploaded on: 25/11/2025 08:08:11 pm )
                                                                  2/7                      WP No. 45098 of 2025




                PRAYER Writ Petition filed under Article 226 of the Constitution of India for

                issuance of a Writ of Certiorarified Mandamus, Calling upon the records and

                order passed by the 3rd respondent in proceedings vide Na.Ka.A/3983/2016

                dated 30/08/2017 quash the same and confirming the order of 7th respondent

                dated 26/02/2016 vide proceedings Na.Mu.A4 / 1633 /2014 and consequentially

                direct the 1st respondent to consider the representation of the petitioner dated

                19/02/2025.


                                  For Petitioner(s):       Mr.R.Karthikeyan

                                  For Respondent(s):       Mr.D.Ravichander
                                                           Special Government Pleader
                                                           for R1 to R4 and R7


                                                             ORDER

This writ petition has been filed challenging the impugned proceedings of

the 3rd respondent dated 30.08.2017 and for a consequential direction to the 1st

respondent to consider the representation made by the petitioner on 19.02.2025.

2.Heard Mr.R.Karthikeyan, learned counsel appearing on behalf of the

https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/11/2025 08:08:11 pm )

petitioner and Mr.D.Ravichander, learned Special Government Pleader

appearing on behalf of respondents 1 to 4 and 7.

3.In the considered view of this Court, the proceedings that have been put

to challenge by the petitioner pertains to proceedings dated 30.08.2017. There is

absolutely no explanation on the part of the petitioner as to why it took the

petitioner such a long time to approach this Court and file a writ petition. Apart

from that, this Court also finds that the brother of the petitioner had already

approached the Civil Court and filed a suit in O.S.No.300/2017 and this suit was

dismissed by the District Munsif Court, Perambalur by Judgment and Decree

dated 27.06.2023. After having lost that round of litigation before the Civil

Court, a fresh attempt is now being made to file a writ petition before this Court

and seek for a similar relief.

4.There are absolutely no merits in this writ petition and accordingly, this

writ petition stands dismissed. No Costs.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/11/2025 08:08:11 pm )

21-11-2025

Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No ssr

https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/11/2025 08:08:11 pm )

To

1.The District Collector Preambalur District.

2.The Revenue Divisional Officer, Preambalur.

3.District Revenue Officer, Preambalur.

4.The Tahsildr, Alathur Taluk.

5.The Sub Collector, Preambalur.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/11/2025 08:08:11 pm )

N.ANAND VENKATESH J.

ssr

https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/11/2025 08:08:11 pm )

21-11-2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/11/2025 08:08:11 pm )

 
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