Annamalai vs The District Collector
2025 Latest Caselaw 1334 Mad

Citation : 2025 Latest Caselaw 1334 Mad
Judgement Date : 23 July, 2025

Madras High Court

Annamalai vs The District Collector on 23 July, 2025

Author: S.M.Subramaniam

Bench: S.M.Subramaniam

                                                                                       W.A.(MD) No.940 of 2020



                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 23.07.2025

                                                         CORAM:

                                  THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                                     AND
                                   THE HONOURABLE DR.JUSTICE A.D.MARIA CLETE

                                            W.A.(MD) No.940 of 2020
                                                      and
                                           C.M.P.(MD) No.5174 of 2020

                     Annamalai                                               ... Appellant/Petitioner

                                                              Vs.

                     1.The District Collector,
                       Office of the District Collector,
                       Sivagangai District.

                     2.The District Forest Officer,
                       Office of the District Forest Officer,
                       Sivagangai District.

                     3.The Revenue Divisional Officer,
                       Sivagangai District.

                     4.The Tahsildar,
                       Thiruppuvanam Taluk,
                       Sivagangai District.

                     5.The Executive Engineer,
                       Water Resource Organization/
                           Public Works Department,
                       Thiruppuvanam Taluk, Sivagangai District.

                     6.Selvam,
                       Rep., by its President,
                       Nelmudikarai Kanmoi Pasana Vivasaigal Sangam,
                       No.44, Chettiar Street, Thiruppuvanam Taluk,
                       Sivagangai District.                ... Respondents/Respondents

                     1/4




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                                                                                           W.A.(MD) No.940 of 2020



                     PRAYER: Writ Appeal filed under Clause 15 of Letters Patent against
                     the order dated 21.09.2020 in W.P.(MD) No.12181 of 2020 on the file
                     of this Court.

                                       For Appellant         :        Mr.R.Udhayakumar

                                       For RR1 to 5          :        Mr.P.Thilakkumar
                                                                      Government Pleader

                                                           JUDGMENT

[Judgment of the Court was delivered by S.M.SUBRAMANIAM, J.]

Learned counsel for the appellant would submit that the relief

sought for in the present writ appeal has become infructuous. He has

also made an endorsement to that effect.

2. Recording the endorsement made by the learned counsel for

the appellant, this Writ Appeal is dismissed as infructuous. However,

there shall be no order as to costs. Consequently, connected

miscellaneous petition is closed.

                                                                         [S.M.S., J.]               [A.D.M.C.,
                     J.]
                                                                                       23.07.2025
                     Index:Yes/No
                     Internet:Yes/No
                     NCC:Yes/No







https://www.mhc.tn.gov.in/judis                  ( Uploaded on: 28/07/2025 02:57:28 pm )




                     abr



                     To

1.The District Collector, Office of the District Collector, Sivagangai District.

2.The District Forest Officer, Office of the District Forest Officer, Sivagangai District.

3.The Revenue Divisional Officer, Sivagangai District.

4.The Tahsildar, Thiruppuvanam Taluk, Sivagangai District.

5.The Executive Engineer, Water Resource Organization/ Public Works Department, Thiruppuvanam Taluk, Sivagangai District.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 28/07/2025 02:57:28 pm )

S.M.SUBRAMANIAM, J.

and DR.A.D.MARIA CLETE, J.

abr

23.07.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 28/07/2025 02:57:28 pm )