Citation : 2025 Latest Caselaw 1324 Mad
Judgement Date : 23 July, 2025
C.S.(Comm.Div.) No.121 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 23.07.2025
CORAM
THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
C.S.(Comm.Div.) No.121 of 2025
and O.S.Nos.477 & 478 of 2025
Maddock Films Private Limited
163, Central Avenue, Santacruz West,
Mumbai, Maharashtra 400 054
Also having their branch office at No2, Club House Road,
Represented by its Authorized Signatory:
Ms.Nandini Kumar ... Plaintiff
-vs-
1.Bharat Sanchar Nigam Limited,
Bharat Sanchar Bhavan,
Harish Chandra Mathur Lane,
Janpath, New Delhi - 110 001.
2.Mahanagar Telephone Nigam Ltd.,
5th Floor, Mahanagar Doorsanchar Sadan,
9, CGO Complex, Lodhi Road,
New Delhi 110003.
3.Bharti Airtel Limited,
Bharti Crescent 1,
Nelson Mandela Road,
Vasant Kunj, Phase II,
New Delhi - 110 070.
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C.S.(Comm.Div.) No.121 of 2025
4.Hathway Cable & Datacom Limited,
802, 8th Floor, Interface – 11,
Link Road, Malad West,
Mumbai, Maharashtra – 400 064.
5.Tata Communication Limited,
Tower 4, 4th to 8th Floor,
Equinox Business Park, LBS Marg,
Kurla (W) Mumbai 400 070.
6.Vodafone India Limited,
Suman Tower, Plot No.18,
Sector - 11, Gandhinagar,
Gujarat 382011.
7.Idea Cellular Limited,
Suman Tower, Plot No.18,
Sector 11, Gandhinagar,
Gujarat - 382 011.
8.Tata Teleservices Ltd.,
10th Floor, Tower I, Jeevan Bharati,
124 Connaught Circus,
New Delhi 110001.
9.GTPL Hathway Ltd.
202, 2nd Floor, Sahajanand
Shopping Center, Opp. Swaminarayan Temple,
Shahibaugh, Ahmedabad - 380004.
10.Tikona Digital Networks Private Limited
Office 3A, 3rd Floor “Corpora”,
LBS Marg, Bhandup (West), Mumbai - 400 078.
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C.S.(Comm.Div.) No.121 of 2025
11.BG Broadband India Private Limited,
Plot No.54, Marol Industrial Cooperative Area,
Off. Andheri Kurla Road,
Andheri (East), Mumbai 400 059.
12.Sify Technologies Limited,
2nd Floor, "TIDEL PARK",
No.4, Canal Bank Road,
Chennai - 600 113.
13.Siti Broadband Services Pvt. Ltd.,
B-10, Lawrence Road, Industrial Area,
New Delhi North West
DL 110035 IN.
14.You Broadband & Cable India Ltd,
2nd and 3rd Floor, IQARA Centre,
Near Gujarat Gas Circle,
Adajan - Hazaria Road,
Surat - 395009.
15.Asianet Satellite Communications,
2A, II floor, Leela Infopark,
Technopark Limited, Kazhakkoottam,
Thiruvananthapuram, Kerala - 695 581.
16.Data Infosys Limited,
Station Road, Durgapura,
Jaipur 30.
17.Readylink Internet Services Limited,
Galaxy, Plot no.7, Sakhthi Colony,
RK Puram, Ganapathy,
Coimbatore - 641 006.
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C.S.(Comm.Div.) No.121 of 2025
18.Nettlinx Limited,
5-9-22, 3rd floor,
My Home Sarovar Plaza,
Secretariat Road, Saifabad,
Hyderabad - 500 004.
19.City Online Services Limited,
701, 7th Floor,
Aditya Trade Center, Ameerpet,
Hyderabad - 500 038.
20.Pioneer eLabs Limited,
Pioneer Towers, 7th Floor,
Plot No.16, Survey No.64,
Software Unit Layout,
APIIK, i-Tech City, Madhapur,
Hyderabad: 500 080.
21.AT & T Global Network Service India Pvt. Ltd.,
13th floor, 1305-06, Mohan Dev House,
13, Tolstoy Marg,
New Delhi - 110 001.
22.Southern Online Bio Technologies Limited,
Flat no.A3, 3rd floor, Office block,
Samrat Complex, Saifabad,
Hyderabad - 500 004.
23.Reliance JioInfocomm Limited
9th Floor Maker Chambers IV,
222, Nariman Point, Mumbai 400 021.
24.Limras Eronet Broadband Services Private Limited,
Doshi Towers. First Floor,
#156, Poonamalle High Road,
Kilpauk, Chennai - 600 010.
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C.S.(Comm.Div.) No.121 of 2025
25.RS Broadband Service India Private Limited,
Doshi Towers, First Floor,
Old # 156, New # 205,
Poonamalle High Road,
Kilpauk, Chennai 600010.
26.Spectra ISP Networks Pvt. Ltd.,
Plot No.21-22, 3rd Floor,
Udyog Vihar, Phase IV,
Gurgaon - 122 015.
27.Essel Shyam Communications Ltd.,
1121, Hemkunt Chambers, 11th Floor,
89, Nehru Place New Delhi - 110019, India.
28.Five Network Solution (I) Ltd.,
A/301-303, Everest Grande,
Mahakali Caves Road,
Andheri East, Mumbai 400 093.
29.Atria Convergence Technologies Limited,
No.17/68, Chevalier Shivaji Ganesan Street,
New Colony, T.Nagar,
Chennai 600017.
30.Action Lane,
No.16, No.1A Kalpana Apartments,
1st Street, Above Padmanaba Nagar Electricity Board,
Adyar, Chennai - 600 020.
31.Jak Communications Pvt Ltd.,
No.4, J Block, Near 6th Avenue,
Anna Nagar East,
Chennai - 600 102.
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C.S.(Comm.Div.) No.121 of 2025
32.C32 Cable Net Pvt. Ltd.
Old No.284, New No.204,
Shanmugam Salai, Royapettah,
Chennai - 600 014.
33.Thamizhaga Cable TV Communications Pvt Ltd.
No.9 A/5, Club Road, Near Mittai Shop,
Chetpet, Chennai - 600 031. ... Defendants
PRAYER: Plaint filed under Order VII Rule I of Civil Procedure Code,
1908 And Order IV Rule 1 of the Original Side Rules, 1956 Read with
Sections 51, 52, 55 and 62 of the Copyright Act, 1957 and the Copyright
(Amendment) Act, 2012 and Section 7 of the Commercial Courts Act, 2015,
prayed for Judgment and Decree:-
(a) A permanent injunction restraining the defendants 1 to 29 or any
other person or such other websites which are discovered by the plaintiff
after the release of the movie infringing the cinematographic film "BHOOL
CHUK MAAF" and said Work be directed to block all websites / web
pages and future websites (including their prefix and suffix) and those Non -
Complaint websites mentioned in Schedule-A hosting contents that relate to
plaintiff's copyright protected cinematographic film "BHOOL CHUK
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C.S.(Comm.Div.) No.121 of 2025
MAAF" in any manner, thereby restraining the unauthorized copying,
transmission, communication or make available or display or release or
show or upload or download or exhibit or play and / or in any manner
communicate in and / or through their services immediate of receipt of
details of such infringing websites / webpages in writing;
(b) A permanent injunction restraining the Defendants 30 – 33 or any
other person or entity from infringing the cinematographic film "BHOOL
CHUK MAAF" by themselves, their partners / proprietor / directors, heirs,
representatives, successors in business, assigns, distributors, agents,
servants or anyone claiming through them or under them from infringing the
plaintiff's copyrighted cinematographic film "BHOOL CHUK MAAF" by
copying, recording, reproducing or allowing camcording or allowing others
to transmit, communicate or make available or distributing or duplicating or
displaying or releasing or showing or uploading or downloading or
exhibiting or playing and / or in any manner whatsoever from
communicating the cinematographic film "BHOOL CHUK MAAF" and
said Work without a proper license from the Plaintiff or in any other manner
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C.S.(Comm.Div.) No.121 of 2025
which would violate / infringe the plaintiff's copyrighted cinematographic
film "BHOOL CHUK MAAF" through different mediums including but
not limited to CD, DVD, Blu-ray disc, VCD, Cable TV, Direct to home
services, internet services, multimedia messaging services, pen drives, hard
drives, tapes, DAS, satellite, Conditional Access Systems or in any other
medium / manner whatsoever;
(c) For costs of the suit.
For Plaintiff : Mr.A.M.Venkatakrishnan
for M/s.P.K.Law Firm
For Defendants : Mr.S.Anil Sandeep for D6 & D7
Mr.R.Babu for D33
**********
JUDGMENT
Learned counsel for the plaintiff submits that he has been instructed
to withdraw the suit. He has made an endorsement for such purpose.
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2. Therefore, C.S.(Comm.Div.) No.121 of 2025 is dismissed as
withdrawn without any order as to costs. Consequently, the connected
applications are closed.
23.07.2025 rna Index : Yes / No Internet : Yes / No Neutral Citation: Yes / No
https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/07/2025 08:21:39 pm ) C.S.(Comm.Div.) No.121 of 2025
SENTHILKUMAR RAMAMOORTHY,J
rna
C.S.(Comm.Div.) No.121 of 2025 and O.S.Nos.477 & 478 of 2025
23.07.2025
https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/07/2025 08:21:39 pm )
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