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Fujitec India Private Limited vs The Chief Electrical Inspector
2024 Latest Caselaw 19019 Mad

Citation : 2024 Latest Caselaw 19019 Mad
Judgement Date : 26 September, 2024

Madras High Court

Fujitec India Private Limited vs The Chief Electrical Inspector on 26 September, 2024

Author: D.Krishnakumar

Bench: D.Krishnakumar

                                                                              W.A.No.1897 of 2024



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED:      26.09.2024

                                                        CORAM :

                             THE HON'BLE MR.D.KRISHNAKUMAR, ACTING CHIEF JUSTICE
                                                         AND
                                      THE HON'BLE MR.JUSTICE M.JOTHIRAMAN


                                               W.A.No.1897 of 2024
                     FUJITEC INDIA PRIVATE LIMITED
                     Rep by its Managing Director,
                     52, First Cross Road, 8th Avenue,
                     Mahindra World City, Chennai - 603 002.                  .. Appellant
                                                         Vs

                     1. THE CHIEF ELECTRICAL INSPECTOR
                        to Government of Tamil Nadu,
                        Thiru-Vi-Ka Industrial Estate,
                        Guindy, Chennai - 600 032.

                     2. THE ELECTRICAL INSPECTOR
                        Ambattur Division,
                        Madras Thiruvallur High Road,
                        Ishwarya Nagar, Ambattur,
                        Chennai- 600 053.

                     3. ALLIANCE PROJECTS
                        By its Managing Director
                        No.36/1, Gandhi Mandapam Road,
                        Kotturpuram Road, Chennai - 600 085.

                     4. PALM FLAT OWNERS WELFARE ASSOCIATION
                        (Reg No.127/ 2016) Rep by its Secretary, B.Sukumar,
                        Having its Registered Office at Palm Block,
                        Alliance Orchid Springs, No.54, Canal Road,
                        Korattur, Chennai - 600 076.


                     __________
                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                 W.A.No.1897 of 2024




                     5. THE INSPECTOR OF POLICE
                        Korattur Police Station, Chennai.                        .. Respondents


                     Prayer : Appeal under Clause 15 of the Letters Patent to set aside the
                     order passed by the learned Single Judge in W.P.No.151 of 2023,
                     dated 5.1.2023.


                                      For the Appellant        : Mr.A.Narayaanan

                                      For the Respondents      : Mr.M.Habeeb Rahman
                                                                 Government Advocate
                                                                 for respondents 1 and 2

                                                               : Mr.R.Muniyapparaj
                                                                 Additional Public Prosecutor
                                                                 for 5th respondent

                                                               : No appearane
                                                                 for respondents 3 and 4


                                                          JUDGMENT

(Delivered by the Hon'ble Acting Chief Justice)

Learned counsel for the appellant seeks to withdraw the writ

appeal and he has circulated a letter dated 13.9.2024 and also

made an endorsement to that effect.

Acceding to the request made, the writ appeal is dismissed as

__________

https://www.mhc.tn.gov.in/judis

withdrawn. There shall be no order as to costs. Consequently,

C.M.P.No.13618 of 2024 is closed.




                                                             (D.K.K., ACJ.)      (M.J.R., J.)
                                                                        26.09.2024
                     Index         :      Yes/No
                     NC            :      Yes/No
                     sasi

                     To:

1. THE CHIEF ELECTRICAL INSPECTOR to Government of Tamil Nadu, Thiru-Vi-Ka Industrial Estate, Guindy, Chennai - 600 032.

2. THE ELECTRICAL INSPECTOR Ambattur Division, Madras Thiruvallur High Road, Ishwarya Nagar, Ambattur, Chennai- 600 053.

3. THE INSPECTOR OF POLICE Korattur Police Station, Chennai.

__________

https://www.mhc.tn.gov.in/judis

THE HON'BLE ACTING CHIEF JUSTICE AND M.JOTHIRAMAN,J.

(sasi)

26.09.2024

__________

https://www.mhc.tn.gov.in/judis

 
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