R.Krishnamoorthy vs The Chief Educational Officer
2024 Latest Caselaw 19017 Mad

Madras High Court

R.Krishnamoorthy vs The Chief Educational Officer on 26 September, 2024

Author: D.Krishnakumar

Bench: D.Krishnakumar

                                                                         Rev.Aplw.No.6 of 2020



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 26.09.2024

                                                        CORAM :

                           THE HON'BLE MR.D.KRISHNAKUMAR, ACTING CHIEF JUSTICE
                                                          AND
                                         THE HON'BLE MR.JUSTICE P.B.BALAJI


                                                Rev.Aplw.No.6 of 2020
                                  in W.A.No. SR 110612 of 2023 and M.P.No.1 of 2014


                     R.Krishnamoorthy                                     .. Petitioner

                                                          Vs

                     1.The Chief Educational Officer,
                       Thiruvallur District,
                       Thiruvalllur.

                     2.The Director of Elementary Education,
                       College Road,
                       Chennai-600 006.

                     3.The District Employment Officer,
                       Thiruvallur District,
                       Thiruvallur.

                     4.The Joint Director (E) of
                           Employment and Training,
                       Chepauk, Chennai-600 005.                          .. Respondents




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https://www.mhc.tn.gov.in/judis
                                                                                Rev.Aplw.No.6 of 2020



                     Prayer : Review Application filed under Order 47, Rule 1 read with
                     Section 114 of CPC against the judgment dated 1.10.2019 passed in
                     W.A.No. SR 110612 of 2023 and M.P.No.1 of 2014.


                                      For the Petitioner      : Mr.P.Selvaraj

                                      For the Respondents     : Mr.J.C.Durairaj
                                                                Addl. Government Pleader


                                                          ORDER

(Delivered by the Hon'ble Acting Chief Justice)

This review application is filed against the judgment dated

1.10.2019 passed in W.A.No. SR 110612 of 2013 and M.P.No.1 of

2014.

2. The petitioner seeks appointment to the post of Secondary

Grade Assistant Teacher with effect from 26.7.1997. Such appointment

is sought by the petitioner on the ground that he was sponsored

through the Employment Exchange. The writ court dismissed the writ

petition holding that the petitioner is not entitled to the relief prayed

for by him. Against which, writ appeal is preferred with an application

for condonation of delay and the same were dismissed by this Court

recording the submission made by learned Government Advocate that

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https://www.mhc.tn.gov.in/judis

the petitioner had not renewed his name in the District Employment

Officer's Register and hence his name has not been recommended for

the post of Middle Level Teacher. But, in the year 2004, the petitioner

has already been appointed and that therefore, nothing survives in the

writ appeal. Alleging error in the said judgment, the petitioner has

filed the present review application.

3. Be that as it may, the policy of recruiting persons through the

Employment Exchange has now undergone sea change. Therefore,

nothing survives for consideration in the present review application.

On merits also, there is no error apparent on the face of record to

review the judgment dated 1.10.2019 passed in the writ appeal SR.

4. The review application is dismissed as infructuous. There

shall be no order as to costs.

                                                                   (D.K.K., ACJ.)      (P.B.B, J.)
                                                                              26.09.2024
                     Index              :      Yes/No
                     NC                 :      Yes/No
                     bbr




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To

1.The Chief Educational Officer, Thiruvallur District, Thiruvalllur.

2.The Director of Elementary Education, College Road, Chennai-600 006.

3.The District Employment Officer, Thiruvallur District, Thiruvallur.

4.The Joint Director (E) of Employment and Training, Chepauk, Chennai-600 005.

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THE HON'BLE ACTING CHIEF JUSTICE AND P.B.BALAJI, J.

bbr

26.09.2024

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