N. Ganesan vs The Sub Registrar
2024 Latest Caselaw 18160 Mad

Madras High Court

N. Ganesan vs The Sub Registrar on 11 September, 2024

Author: M.Dhandapani

Bench: M.Dhandapani

                                                           W.P. No.22795 of 2017

      IN THE HIGH COURT OF JUDICATURE AT MADRAS

                             DATED: 11.09.2024

                                 CORAM:

            THE HON'BLE MR. JUSTICE M.DHANDAPANI

                         W.P. No.22795 of 2017
                                  and
                        W.M.P. No.23938 of 2017

1. N. Ganesan
2. N. Suresh                                               ...Petitioners
                                 vs.

1. The Sub Registrar,
Villianur,
Puducherry State.

2. The District Registrar,
Puducherry.

3. The Secretary to Government,
Puducherry.

4. Sankar                                          ...    Respondents


Prayer : Writ Petition filed under Article 226 of the Constitution of India,
to issue a Writ of      Certiorari, call for the records and quash the
registration of the judgment and decree dated 09.09.2004, passed in O.S.
No.187 of 2001 on the file of The Principal Sub-Court, Puducherry and
registered as document No.2804 of 2017 with the 1st respondent.




1/3
                                                            W.P. No.22795 of 2017



      For petitioners         : Ms. J. Pooja
                                for Mr.R. Gururaj

      For respondents         : Mr.V. Vasanthakumar,
                                Addl. Govt. Pleader for R1 to R3
                                Ms.V. Srimathi for R4


                                  ORDER

The learned counsel for the petitioners seeks the permission of this

Court to withdraw the present writ petition and she has also made an

endorsement to that effect.

2. In view of the endorsement made by the learned counsel for the

petitioners, this Writ Petition is dismissed as withdrawn. No costs.

Consequently, connected miscellaneous petition is closed.

11.09.2024

(2/2)

Index: Yes/No Internet: Yes/No Speaking Order/Non-Speaking Order vsi2

M.DHANDAPANI, J.

vsi2

To

1. The Sub Registrar, Villianur, Puducherry State.

2. The District Registrar, Puducherry.

3. The Secretary to Government, Puducherry.

11.09.2024 (2/2)