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M/S.Shree Ganesh Steel Rolling Mills ... vs The Assistant Commissioner
2024 Latest Caselaw 17677 Mad

Citation : 2024 Latest Caselaw 17677 Mad
Judgement Date : 5 September, 2024

Madras High Court

M/S.Shree Ganesh Steel Rolling Mills ... vs The Assistant Commissioner on 5 September, 2024

Bench: R.Suresh Kumar, C.Saravanan

                                                                                  W.A.Nos.3032 and 3034 of 2021

                                       IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                        DATED: 05.09.2024

                                                               CORAM

                                          THE HON'BLE MR.JUSTICE R.SURESH KUMAR
                                                           AND
                                           THE HON'BLE MR.JUSTICE C.SARAVANAN

                                             Writ Appeal Nos.3032 & 3034 of 2021
                                             and C.M.P.Nos.20793 & 20800 of 2021

                     M/s.Shree Ganesh Steel Rolling Mills Ltd
                     Rep.by its Director Mrs.Ruchira Saraf
                     No.14-A, Ennore, High Road
                     Tiruvottiyur, Chennai 600 019.                             ...    Appellant in
                                                                                       both the appeals

                                                                 Vs.

                     1.The Assistant Commissioner
                       Commercial Taxes, Tiruvottiyur
                       Assessment Circle, 791, T.H.Road
                       Tiruvottiyur, Chennai 600 019.

                     2.The Commercial Tax Officer
                       Group-IV, CEW-1
                       Enforcement-1, Greams Road
                       Chennai 600 006.                                         ....   Respondent in
                                                                                       both the appeals

                                                                 -----
                                  Writ Appeal under Clause 15 of the Letters Patent against the order dated
                     15.06.2021 in W.P.Nos.29490 and 29491 of 2016.
                                                                 -----
                                        For Appellant       : Mr.C.Sivasubramanian
                                        For Respondents     : Mr.C.Harsharaj
                                                              Additional Government Pleader


                                                                1 of 2

https://www.mhc.tn.gov.in/judis
                                                                                   W.A.Nos.3032 and 3034 of 2021

                                                                                    R.SURESH KUMAR, J.
                                                                                                 AND
                                                                                       C.SARAVANAN, J.

                                                                                                           KST
                                                          JUDGMENT

(Delivered by R.SURESH KUMAR, J.)

It is submitted by the learned counsel for the appellant that the issue

raised in these writ appeals has already been settled under the Samadhan

Scheme and therefore nothing survives for adjudication.

Recording the said submission, these writ appeals are dismissed as settled

under the Samadhan Scheme. No costs. Consequently, connected

miscellaneous petitions are closed.

                                                                          (R.S.K.,J.)    (C.S.N.,J.)
                                                                                05.09.2024
                     NCS : Yes/No
                     Index : Yes/No
                     KST

                     To

1.The Assistant Commissioner , Commercial Taxes, Tiruvottiyur Assessment Circle, 791, T.H.Road, Tiruvottiyur, Chennai 600 019.

2.The Commercial Tax Officer, Group-IV, CEW-1 Enforcement-1, Greams Road, Chennai 600 006.

W.A.Nos.3032 & 3034 of 2021

2 of 2

https://www.mhc.tn.gov.in/judis

 
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