Jeyakrishnan vs B.Kanniah Naidu
2024 Latest Caselaw 17554 Mad

Madras High Court

Jeyakrishnan vs B.Kanniah Naidu on 4 September, 2024

Author: R.Subramanian

Bench: R.Subramanian

                                                                             C.M.P.(MD)No.12043 of 2024
                                                                         in W.A.(MD)SR.No.62168 of 2024



                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 04.09.2024

                                                          CORAM:

                                   THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                                     and
                                  THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI


                                              C.M.P.(MD)No.12043 of 2024
                                                          in
                                              W.A.(MD)SR.No.62168 of 2024


                 Jeyakrishnan                                      ... Petitioner / Appellant

                                                           -vs-

                 1.B.Kanniah Naidu

                 2.The Revenue Divisional Officer,
                   Revenue Divisional Office,
                   Dr.Murthy Road,
                   Dindigul District.                              ... Respondents / Respondents


                 PRAYER in C.M.P.(MD)No.12043 of 2024: Petition filed under Under

                 Section 151 of Civil Procedure Code, to grant leave to file a Writ Appeal

                 against the order dated 08.07.2024, in W.P.(MD)No.14992 of 2024, passed

                 by the learned Single Judge of this Court.

                 PRAYER in W.A.(MD)No.SR62168 of 2024 : Writ Appeal filed under

                 Clause 15 of Letters Patent Act, against the order made in W.P.(MD)No.

                 14992 of 2024 dated 08.07.2024.

                                  For Petitioner      :     Mr.R.Sundar

https://www.mhc.tn.gov.in/judis
                 Page 1 of 4
                                                                            C.M.P.(MD)No.12043 of 2024
                                                                        in W.A.(MD)SR.No.62168 of 2024


                                                      JUDGMENT

[Judgment of the Court was made by R.SUBRAMANIAN, J.]

The order in the Writ Petition reads as follows:-

“Heard the learned counsel on either side.

2.The respondent is directed to dispose of the petition mentioned appeal on merits and in accordance with law within a period of twelve weeks from the date of receipt of a copy of this order. I make it clear that I have not gone into the merits of the matter. The respondent shall put the interested persons, if any, on notice before passing final order. It is open to the respondent to pass order one way or the other.

3.The writ petition is disposed of accordingly. No costs.”

2.It is the grievance of the petitioner that pursuant to the order, the

respondent in the Writ Petition, has passed an order against the petitioner.

If the petitioner is aggrieved by the said order, the petitioner can very well

challenge the said order. Hence, we see no necessity to grant leave to

challenge the order, which is inconsequential.

3.Hence, C.M.P.(MD)No.12043 of 2024 is dismissed. The Writ Appeal

in W.A.(MD)No.SR62168 of 2024 stands rejected in the SR stage itself. No

Costs.

                                                                  [R.S.M., J.]      [L.V.G., J.]
                                                                           04.09.2024
                 NCC      :Yes/No
                 Index :Yes/No
                 Internet : Yes
                 Mrn

https://www.mhc.tn.gov.in/judis

in W.A.(MD)SR.No.62168 of 2024

To

The Revenue Divisional Officer, Revenue Divisional Office, Dr.Murthy Road, Dindigul District.

https://www.mhc.tn.gov.in/judis

in W.A.(MD)SR.No.62168 of 2024

R.SUBRAMANIAN, J.

and L.VICTORIA GOWRI, J.

Mrn

in

04.09.2024

https://www.mhc.tn.gov.in/judis