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The Principal Secretary To Government vs A.V.Arulsingh
2024 Latest Caselaw 17540 Mad

Citation : 2024 Latest Caselaw 17540 Mad
Judgement Date : 4 September, 2024

Madras High Court

The Principal Secretary To Government vs A.V.Arulsingh on 4 September, 2024

Bench: C.V.Karthikeyan, J.Sathya Narayana Prasad

                                                                     W.A(MD) No.74 of 2019


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               Date : 04.09.2024

                                                    CORAM

                             THE HONOURABLE MR.JUSTICE C.V.KARTHIKEYAN
                                                   and
                           THE HON'BLE MR.JUSTICE J.SATHYA NARAYANA PRASAD

                                           W.A(MD) No.74 of 2019
                                                    and
                                          C.M.P(MD) No.431 of 2019


                     1.The Principal Secretary to Government.
                       Environment and Forest Department,
                       St.George Fort,
                       Chennai-09.

                     2.The Chairman,
                       Arasu Rubber Corporation Limited,
                       9D, Panagal Maligai,
                       Saithapet,
                       Chennai-600 015.

                     3.The Managing Director,
                       Arasu Rubber Corporation Limited,
                       Registered Office, Vadasery,
                       Nagercoil, Kanyakumari District-629 001.         ...Appellants

                                                   Vs.

                     A.V.Arulsingh                                     ... Respondent




                     1/5

https://www.mhc.tn.gov.in/judis
                                                                                 W.A(MD) No.74 of 2019




                     PRAYER: Writ Appeal filed under clause 15 of Letters Patent Act to set

                     aside orders passed by this Court in W.P(MD) No.19930 of 2014 dated

                     17.01.2018


                                       For Appellants 1&2 : Mr.N.Ramesh Arumugam
                                       For Appellant No.3 : Mr.A.K.Manikkam

                                       For Respondent     : Mr.P.V.Vetrivel
                                                            for Mr.S.Rajasekar


                                                        JUDGMENT

The present Writ Appeal has been filed by the respondents in

W.P(MD) No.19930 of 2014 questioning the order dated 17.01.2018

passed by the learned Single Judge, by which order, the Writ Petition was

allowed.

2. The writ petition has been filed in the nature of Writ of

Certiorarified Mandamus, seeking the records pertaining to the impugned

Notification published on 27.11.2014 in the New Indian Express

(English Daily), on the file of the Respondent No.3 in the writ petition,

https://www.mhc.tn.gov.in/judis

Arasu Rubber Corporation Limited,Nagercoil, Kanyakumari District and

quash the same to the limited extent of recruitment to the post of Law

Officer and direct the third respondent/Arasu Rubber Corporation to

appoint the writ petitioner to post of law officer.

3. It is informed that the writ petitioner who is the respondent has

now retired on attaining the age of superannuation on 30.06.2023 as

field officer. Therefore, even if the averments made in the writ petition

are to be re-considered again, it cannot be possible to accommodate him

in any post since he has attained the age of superannuation.

4. In view of the same the writ appeal stands closed. No costs.

Consequently connected miscellaneous petition is closed.

                                                                 (C.V.K.,J.)     (J.S.N.P,,J.)
                                                                         04.09.2024

                     Index : Yes / No
                     Internet : Yes / No
                     NCC : Yes / No
                     aav





https://www.mhc.tn.gov.in/judis

To

1.The Principal Secretary to Government. Environment and Forest Department, St.George Fort, Chennai-09.

2.The Chairman, Arasu Rubber Corporation Limited, 9D, Panagal Maligai, Saithapet, Chennai-600 015.

https://www.mhc.tn.gov.in/judis

C.V.KARTHIKEYAN, J.

and J.SATHYA NARAYANA PRASAD, J.

aav

04.09.2024

https://www.mhc.tn.gov.in/judis

 
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