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S.Narayanaperumal vs Rajeswari
2024 Latest Caselaw 17537 Mad

Citation : 2024 Latest Caselaw 17537 Mad
Judgement Date : 4 September, 2024

Madras High Court

S.Narayanaperumal vs Rajeswari on 4 September, 2024

Author: P.Velmurugan

Bench: P.Velmurugan

    2024:MHC:3329




                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED : 04.09.2024

                                                         CORAM:

                                  THE HONOURABLE MR.JUSTICE P.VELMURUGAN
                                                    AND
                                  THE HON'BLE MR.JUSTICE K.K.RAMAKRISHNAN

                                                C.M.A(MD)No.205 of 2019


                 S.Narayanaperumal                         ... Petitioner/Petitioner

                                                            .Vs.

                 Rajeswari                                 ... Respondent/Respondent

                 PRAYER: Civil Miscellaneous Appeal filed under Section 19(1) of the Family
                 Court Act,1984 to set aside the fair and decretal order made in H.M.O.P.No.26
                 of 2018, dated 13.11.2018, on the file of Family Court, Kanyakumari Division at
                 Nagercoil
                                     For Appellant         : Mr.P.Mani Anandh
                                                             for M/s.T.Lenin Kumar

                                                        JUDGMENT

(Order of the Court was made by P.VELMURUGAN,J)

The learned counsel for the appellant seeks permission of this Court to

https://www.mhc.tn.gov.in/judis withdraw this Civil Miscellaneous Appeal and has also made an endorsement to

that effect.

2.In view of the same, the Civil Miscellaneous Appeal is dismissed as

withdrawn. No costs.

(P.V.,J.) (K.K.R.K.,J.) 04.09.2024

NCS : Yes/No Index : Yes / No Internet : Yes / No vsn

To

The Judge, Family Court, Kanyakumari Division at Nagercoil.

Copy to

The Record Keeper, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis P.VELMURUGAN,J.

and K.K.RAMAKRISHNAN,J.

vsn

JUDGMENT MADE IN

04.09.2024

https://www.mhc.tn.gov.in/judis

 
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