Dhanalakshmi vs Marappagounder
2024 Latest Caselaw 20529 Mad

Madras High Court

Dhanalakshmi vs Marappagounder on 29 October, 2024

                                                                                C.R.P.PD.No.939 of 2023



                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                         DATED: 29.10.2024

                                                             CORAM:

                                     THE HONOURABLE MRS.JUSTICE R.KALAIMATHI

                                                  C.R.P.(PD).No.939 of 2023
                                                             and
                                                   C.M.P.No.6948 of 2023

                     Pavaee(Died)
                     1.Dhanalakshmi
                     2.Valarmathi                    … Petitioners/Plaintiffs
                                                         Vs.
                     1.Marappagounder
                     2.Natesan                       ... Respondents/Defendants


                     PRAYER: Civil Revision Petition is filed under Article 227 of the

                     Constitution of India, against the fair and decretal order dated 27.01.2023

                     in I.A.No.1 of 2023 in O.S.No.56 of 2017 on the file of District Munsif

                     Judge, Paramathi.

                                        For Petitioner       : No Appearance



                                                              ORDER

None represents the petitioners.

https://www.mhc.tn.gov.in/judis

2.The impugned order was passed under Order 16 Rule 1 of CPC,

which was filed by the plaintiffs in the suit. Suit was filed for the relief of

partition and other reliefs.

3. As per case status details, it appears that suit was decreed in

favour of the plaintiffs by judgment dated 02.03.2024.

4. Therefore, nothing survives for further adjudication.

5. Recording the said details, this Civil Revision Petition stands

disposed of. There is no order as to costs. Consequently, connected

miscellaneous petition is closed.

29.10.2024

Internet:Yes ssn

https://www.mhc.tn.gov.in/judis

To The District Munsif Judge, Paramathi.

R.KALAIMATHI, J.,

ssn

https://www.mhc.tn.gov.in/judis

and

29.10.2024

https://www.mhc.tn.gov.in/judis