Padmavathi vs The District Registrar
2024 Latest Caselaw 19186 Mad

Madras High Court

Padmavathi vs The District Registrar on 1 October, 2024

Author: S.S. Sundar

Bench: S.S. Sundar

                                                                       W.A.No.2962 of 2024

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 01.10.2024

                                                       CORAM :

                                    THE HONOURABLE MR. JUSTICE S.S. SUNDAR
                                                         AND
                                  THE HONOURABLE DR. JUSTICE A.D. MARIA CLETE

                                                 W.A.No.2962 of 2024

                     1.Padmavathi
                     2.Revathi
                     3.Rajeshwari
                     4.L.Raghu
                     5.Prema Kumari
                     6.R.Kruthivarma
                     7.R.Bhuvaneshwari

                     All are represented by their Power of Attorney
                     U.Manjunatha                                         ... Appellants

                                                          Vs.

                     1.The District Registrar,
                       District Registration Office, Krishnagiri.

                     2.The Sub Registrar,
                       Sub Registration Office, Hosur.

                     3.Tahsildar,
                       Taluk Office, Hosur.


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                                                                                        W.A.No.2962 of 2024




                     4.Hemalatha                                                         ... Respondents


                     Prayer:- Writ Appeal filed under Clause 15 of the Letters Patent against the
                     order dated 25.07.2024 in W.P.No.20444 of 2024 on the file of this Court.

                                        For Appellants    :     Mr.K.Sathiyabal

                                        For R1 to R3      :     Mr.B.Vijay
                                                                Additional Government Pleader


                                                         JUDGMENT

(Judgment was delivered by S.S. SUNDAR, J.)

Learned counsel for the appellants seeks permission of this Court to

withdraw this Writ Appeal. He has also made an endorsement to that effect.

Recording the submission and endorsement made by the learned counsel for

the appellants, this Writ Appeal is dismissed as withdrawn. No costs.

(S.S.S.R., J.) (A.D.M.C., J.) 01.10.2024 mkn Internet : Yes Index : Yes / No

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Neutral Citation : Yes / No

To

1.The District Registrar, District Registration Office, Krishnagiri.

2.The Sub Registrar, Sub Registration Office, Hosur.

3.The Tahsildar, Taluk Office, Hosur.

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S.S. SUNDAR, J.

and A.D. MARIA CLETE, J.

mkn

01.10.2024

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