Tiruchirapalli Multi Purpose Social ... vs The Assistant Commissioner Of Income ...
2024 Latest Caselaw 21812 Mad

Madras High Court

Tiruchirapalli Multi Purpose Social ... vs The Assistant Commissioner Of Income ... on 20 November, 2024

Author: Anita Sumanth

Bench: Anita Sumanth

    2024:MHC:3898


                                                                                T.C.A.No.190 of 2013


                                       IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                       DATED: 20.11.2024

                                                           CORAM :

                                       THE HONOURABLE DR.JUSTICE ANITA SUMANTH
                                                         and
                                      THE HONOURABLE MR.JUSTICE G. ARUL MURUGAN

                                                   T.C.A.No.190 of 2013


                     Tiruchirapalli Multi Purpose Social Service Society
                     49K, Bharathiar Salai,
                     Trichy – 620 001.
                     PAN AAATT0330A                                                    .. Appellant


                                                              vs


                     The Assistant Commissioner of Income Tax
                     Company Circle II,
                     44, Williams Road, Cantonment,
                     Trichy – 620 001.                                              .. Respondent



                     Prayer : Appeal filed under Section 260A of the Income Tax Act, 1961

                     against order of the Income Tax Appellate Tribunal, 'A' Bench, Chennai

                     dated 31.01.2013 in ITA No.1844/Mds/2012.


                                  For Appellant    :      Mr.A.S.Sriraman

                                  For Respondent   :      Mrs.Anu Ganesan
                                                          Junior Standing Counsel
                                                          for Mrs.V.Pushpa
                                                          Senior Standing Counsel




https://www.mhc.tn.gov.in/judis
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                                                                                 T.C.A.No.190 of 2013




                                                                           DR. ANITA SUMANTH.,J.
                                                                                            and
                                                                            G. ARUL MURUGAN.,J.



                                                         JUDGMENT

(Delivered by Dr. ANITA SUMANTH.,J)

Mr.A.S.Sriraman, learned counsel appellant, makes an

endorsement to the effect that the appellant does not wish to pursue

this appeal. Recording the same, this tax case appeal is dismissed as

withdrawn. No costs.

[A.S.M., J] [G.A.M., J] 20.11.2024 Index:Yes/No Neutral Citation:Yes ssm

To

The Assistant Commissioner of Income Tax Company Circle II, 44, Williams Road, Cantonment, Trichy – 620 001.

https://www.mhc.tn.gov.in/judis