Madras High Court
Unknown vs S.Radhakrishnan on 14 November, 2024
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
1 W.A.(MD)NO.1208 OF 2017
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 14.11.2024
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
AND
THE HON'BLE MS.JUSTICE R. POORNIMA
W.A.(MD)Nos.1208 & 1209 of 2017 AND
C.M.P.(MD)Nos.8495 & 8496 of 2017
W.A.(MD)No.1208 of 2017
MDA-HSG-63, Palani Taluk
Co-operative Housing Society Ltd.,
Rep. By its Secretary,
Old Post Office Road,
Lakshmipuram, Palani,
Dindigul District.
(Cause title is amended vide order dated 20.12.2018
in C.M.P.(MD)No.12318 of 2018) ... Appellant / Respondent
Vs.
1. S.Radhakrishnan ... Respondent / Petitioner
2. The Secretary to Government,
Housing and Urban Development Department,
Secretariat, Chennai-9.
3. The Registrar(Housing),
No.493, Anna Salai,
Tamil Nadu Housing Board Complex,
Nandanam, Chennai – 35.
4. The Deputy Registrar(Housing),
Madurai Region,
Plot No.15, K.K.Nagar,
Madurai – 20.
https://www.mhc.tn.gov.in/judis
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2 W.A.(MD)NO.1208 OF 2017
(Appellants are transposed as R-2 to R-4 vide order dated 20.12.2018
in C.M.P.(MD)Nos.12316 to 12319 of 2018.)
5. The Co-operative Sub Registrar /
Liquidating Officer,
Madurai.
(R-5 is impleaded as party respondent
vide order dated 12.07.2019) ... Respondents
Prayer: Writ Appeal filed under Clause 15 of Letters Patent, to
set aside the order dated 18.08.2014 in W.P.(MD)No.12555 of 2014 on
the file of this Court and allow this writ appeal.
W.A.(MD)No.1209 of 2017
MDA-HSG-63, Palani Taluk
Co-operative Housing Society Ltd.,
Rep. By its Secretary,
Old Post Office Road,
Lakshmipuram, Palani,
Dindigul District.
(Cause title is amended vide order dated 20.12.2018
in C.M.P.(MD)No.12319 of 2018) ... Appellant / Respondent
Vs.
1. A.Haridoss ... Respondent / Petitioner
2. The Secretary to Government,
Housing and Urban Development Department,
Secretariat, Chennai-9.
3. The Registrar(Housing),
No.493, Anna Salai,
Tamil Nadu Housing Board Complex,
Nandanam, Chennai – 35.
https://www.mhc.tn.gov.in/judis
2/6
3 W.A.(MD)NO.1208 OF 2017
4. The Deputy Registrar(Housing),
Madurai Region,
Plot No.15, K.K.Nagar,
Madurai – 20.
(Appellants are transposed as R-2 to R-4 vide order dated 20.12.2018
in C.M.P.(MD)Nos.12316 to 12319 of 2018.)
5. The Co-operative Sub Registrar /
Liquidating Officer,
Madurai.
(R-5 is impleaded as party respondent
vide order dated 12.07.2019) ... Respondents
Prayer: Writ Appeal filed under Clause 15 of Letters Patent, to
set aside the order dated 18.08.2014 in W.P.(MD)No.12556 of 2014 on
the file of this Court and allow this writ appeal.
(in both W.As.)
For Appellant : Mr.S.Kumar
For R-1 : Mr.K.Balasubramani
For R-2 to R-4 : Mr.M.Siddarthan,
Additional Government Pleader.
***
COMMON JUDGMENT
(Judgment of the Court was delivered by G.R.SWAMINATHAN, J.)
Heard both sides.
https://www.mhc.tn.gov.in/judis
2. It is not in dispute that the writ petitioners herein were
employed in the appellant co-operative Society. Both of them have
retired. It is not in dispute that their Gratuity dues as well as Provident
Fund dues had not been settled. In these circumstances, they filed W.P.
(MD)Nos.12555 and 12556 of 2014. Both the writ petitions were
disposed of by the learned single Judge with the direction to the Society
to settle the benefits. Questioning the same, these writ appeals have been
filed. In the writ appeals, nowhere there is any challenge to the finding
regarding the entitlement of the writ petitioners to settlement of the
retiral benefits. We do not find any merit in these writ appeals. These
writ writ appeals are dismissed. No costs. Consequently, connected
miscellaneous petitions are closed.
(G.R.SWAMINATHAN, J.) & (R. POORNIMA, J.)
14th November 2024
NCC : Yes / No
Index : Yes / No
Internet : Yes/ No
PMU
https://www.mhc.tn.gov.in/judis
To:
1. The Secretary to Government,
Housing and Urban Development Department,
Secretariat, Chennai-9.
2. The Registrar(Housing),
No.493, Anna Salai,
Tamil Nadu Housing Board Complex,
Nandanam, Chennai – 35.
3. The Deputy Registrar(Housing),
Madurai Region,
Plot No.15, K.K.Nagar,
Madurai – 20.
https://www.mhc.tn.gov.in/judis
G.R.SWAMINATHAN,J.
AND
R.POORNIMA, J.
PMU
W.A.(MD)Nos.1208 & 1209 of 2017
14.11.2024
https://www.mhc.tn.gov.in/judis
