B.Murugavel vs The State Of Tamil Nadu
2024 Latest Caselaw 21580 Mad

Madras High Court

B.Murugavel vs The State Of Tamil Nadu on 13 November, 2024

                                                                   W.A.(MD) No.83 of 2020


                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 13.11.2024

                                                       CORAM:

                                   THE HONOURABLE MR.JUSTICE RMT.TEEKAA RAMAN
                                                      and
                                    THE HONOURABLE MR.JUSTICE N.SENTHILKUMAR


                                                W.A.(MD) No.83 of 2020
                                                         and
                                           C.M.P.(MD) Nos.704 & 705 of 2020


                 1.B.Murugavel

                 2.S.K.Thangam

                 3.K.Sermalai

                 4.M.Jothi

                 5.R.Sekar

                 6.V.Latha Mahesh

                 7.M.Petchiammal

                 8.P.Sermalai                                                   ... Appellants

                                                         -vs-


                 1.The State of Tamil Nadu
                   rep.by its Principal Secretary
                     to the Government
                   Department of Co-operation,


                 ____________
                 Page 1 of 5

https://www.mhc.tn.gov.in/judis
                                                                   W.A.(MD) No.83 of 2020


                      Food and Consumer Protection
                    Secretariat, Chennai-9

                 2.The Registrar of Co-operative Societies
                   O/o.The Registrar of Co-operative Societies
                   170, EVR High Road
                   Chennai-600 010

                 3.The Joint Registrar of
                     Co-operative Societies
                   O/o.The Joint Registrar of
                     Co-operative Societies
                   Theni, Theni District-625 531

                 4.The Deputy Registrar of
                    Co-operative Societies
                   O/o.The Deputy Registrar of
                    Co-operative Societies
                   Thenkasi
                   Periyakulam
                   Theni District-625 601

                 5.The Secretary
                   DD249, Kadamalaikundu
                    Primary Agricultural
                    Co-operative Credit Society
                   Kadamalaikundu
                   Aundipatti Taluk
                   Theni District

                 6.Kaleeswaran                                                  ... Respondents


                           Writ Appeal filed under Clause 15 of Letters Patent to set aside the

                 order, dated 16.10.2019, passed in W.P.(MD) No.21522 of 2019, on the file of

                 this Court.



                 ____________
                 Page 2 of 5

https://www.mhc.tn.gov.in/judis
                                                                        W.A.(MD) No.83 of 2020



                                  For Appellants    : Mr.S.Rajasekar

                                  For Respondents   : Mr.S.S.Madhavan
                                                      Government Advocate for R1 to R4
                                                      No appearance for R5 & R6



                                                      JUDGMENT

[Judgment of the Court was made by RMT.TEEKAA RAMAN, J.]

Learned counsel for the appellants submits that the relief sought

for in this writ appeal has now become infructuous.

2. Recording the above submission, this writ appeal is dismissed

as infructuous. No costs. Consequently, connected miscellaneous petitions

are closed.

                                                                [T.K.R., J.]       [N.S., J.]
                                                                          13.11.2024
                 NCC      : Yes / No
                 Index : Yes / No
                 Internet : Yes / No

                 krk




                 ____________

https://www.mhc.tn.gov.in/judis

To:

1.The Principal Secretary to the Government, Department of Co-operation, Food and Consumer Protection, State of Tamil Nadu, Secretariat, Chennai-9.

2.The Registrar of Co-operative Societies, O/o.The Registrar of Co-operative Societies, 170, EVR High Road, Chennai-600 010.

3.The Joint Registrar of Co-operative Societies, O/o.The Joint Registrar of Co-operative Societies, Theni, Theni District-625 531.

4.The Deputy Registrar of Co-operative Societies, O/o.The Deputy Registrar of Co-operative Societies, Thenkasi, Periyakulam, Theni District-625 601.

____________

https://www.mhc.tn.gov.in/judis

RMT.TEEKAA RAMAN, J.

AND N.SENTHILKUMAR, J.

krk

and C.M.P.(MD) Nos.704 & 705 of 2020

13.11.2024

____________

https://www.mhc.tn.gov.in/judis