M/S.G Square Realtors Private Limited vs M/S.J Cube Projects
2024 Latest Caselaw 21518 Mad

Madras High Court

M/S.G Square Realtors Private Limited vs M/S.J Cube Projects on 12 November, 2024

Author: Senthilkumar Ramamoorthy

Bench: Senthilkumar Ramamoorthy

   2024:MHC:3837



                                                                      O.S.A. (CAD) No.158 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED:     12.11.2024

                                                      CORAM :

                                  THE HON'BLE MR.K.R.SHRIRAM, CHIEF JUSTICE
                                                       AND
                       THE HON'BLE MR.JUSTICE SENTHILKUMARRAMAMOORTHY


                                           O.S.A. (CAD) No.158 of 2023

                 M/s.G Square Realtors Private Limited,
                 Rep. By its Managing Director,
                 Regd. Office at No.75, Century Center,
                 TTK Road, Alwarpet, Chennai 600 018.                        ... Appellant

                                                        -vs-

                 M/s.J Cube Projects,
                 A Partnership Firm, Rep. By its Partner,
                 Mr.J.Ramanjaneyulu, No.137/8, 3rd Floor,
                 2nd Avenue, AC Block, Anna Nagar,
                 Chennai 600 040.                                            ... Respondent


                 Prayer : Appeal filed under Section 13 of the Commercial Courts Act, 2015
                 read with Order XXXVI Rule 9 of O.S.Rules against the order dated
                 07.11.2023 passed in O.A. (Com.Div.) No.748 of 2023 on the original side
                 of this Court.

                         For Appellant            :      No appearance

                         For Respondent           :      Mr.D.Ferdinand
                                                         for BFS Legal/Caveat



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https://www.mhc.tn.gov.in/judis
                                                                   O.S.A. (CAD) No.158 of 2023

                                                    *****

                                                  JUDGMENT

(Judgment of the Court was delivered by the Hon'ble Chief Justice)

None for appellant. Appeal is dismissed. There shall be no order as

to costs.

                       (K.R.SHRIRAM, CJ.)           (SENTHILKUMARRAMAMOORTHY, J.)
                                                     12.11.2024
                 Index                :    Yes/No
                 NC               :   Yes/No
                 sra

                 To:

The Section Officer, Original Side, Madras High Court, Chennai.

__________

https://www.mhc.tn.gov.in/judis

THE HON'BLE CHIEF JUSTICE AND SENTHILKUMAR RAMAMOORTHY,J.

(sra)

12.11.2024

__________

https://www.mhc.tn.gov.in/judis