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Sunitha vs R.Ramkumar …
2024 Latest Caselaw 21348 Mad

Citation : 2024 Latest Caselaw 21348 Mad
Judgement Date : 8 November, 2024

Madras High Court

Sunitha vs R.Ramkumar … on 8 November, 2024

                                                                                     C.M.A.No.2265 of 2022


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 08.11.2024

                                                              CORAM:

                                    THE HONOURABLE MR.JUSTICE K.RAJASEKAR

                                                    C.M.A.No.2265 of 2022
                     Sunitha                                                       ... Appellant

                                                                Vs.
                     R.Ramkumar                                                     … Respondent

                     PRAYER: Civil Miscellaneous Appeal filed under Section 47 of Guardian
                     and Ward Act, 1890, against the order in I.A.No.2 of 2021 in
                     G.W.O.P.No.126 of 2019 dated 29.04.2022 on the file of the District Judge,
                     Tiruvallur.

                                        For Appellant     :      No appearance

                                        For Respondent    :      Mr.D.Ramesh

                                                     JUDGMENT

Since there was no representation for the appellant for several

hearings, this Court posted the matter today under the caption 'for dismissal'.

Even today also, there is no representation for the appellant. The learned

counsel for the respondent is present.

2. In view of the same, this Civil Miscellaneous Appeal is dismissed

https://www.mhc.tn.gov.in/judis

for default. No costs.

08.11.2024

Index :Yes / No Speaking Order :Yes / No Neutral Citation Case: Yes / No

vji

To

1. The learned District Judge, Tiruvallur.

2. The Section Officer, V.R. Section, High Court, Chennai.

https://www.mhc.tn.gov.in/judis

K.RAJASEKAR, J.

vji

08.11.2024

https://www.mhc.tn.gov.in/judis

 
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