P.Shankar vs S.Suresh Kumar
2024 Latest Caselaw 21162 Mad

Madras High Court

P.Shankar vs S.Suresh Kumar on 6 November, 2024

Author: N.Seshasayee

Bench: N.Seshasayee

                                                                             CRL.R.C.No.181 of 2022


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      Dated : 06.11.2024

                                                          CORAM

                                             MR.JUSTICE N.SESHASAYEE

                                                    Crl.R.C.No.181 of 2022


                     P.Shankar                                                     ... Petitioner

                                                             Vs.


                     S.Suresh Kumar                                              ... Respondent



                     Prayer: Revision Case filed under Section 397 r/w 401 of Cr.P.C. to
                     allow this Criminal Revision Case and set aside the judgment of
                     Conviction imposed by the learned Additional District and Sessions
                     Judge, Dharmapuri in C.A.No.16 of 2021 dated 23.12.2021 confirming
                     the judgment of conviction imposed in C.C.No.56 of 2016 on the file of
                     the Judicial Magistrate, Fast Track Court (Magistrate Level), Dharmapuri
                     dated 19.08.2021.

                                   For Petitioner       : Mr.C.K.M.Appaji



                                                          ORDER

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The learned counsel for the revision petitioner makes a statement that the

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N.SESHASAYEE, J.

kas

matter has been amicably settled between him and the complainant. The

said statement is recorded.

2.As nothing survives for consideration, this Criminal Revision Case

stands disposed of accordingly.

06.11.2024 kas

Index : Yes / No Neutral Citation

To

1.The Additional District and Sessions Judge Dharmapuri

2.The Judicial Magistrate Fast Track Court (Magistrate Level) Dharmapuri

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