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M/S.Kalis Sparkling Water (P) Ltd vs R.Nageswaran
2024 Latest Caselaw 21042 Mad

Citation : 2024 Latest Caselaw 21042 Mad
Judgement Date : 5 November, 2024

Madras High Court

M/S.Kalis Sparkling Water (P) Ltd vs R.Nageswaran on 5 November, 2024

Author: Senthilkumar Ramamoorthy

Bench: Senthilkumar Ramamoorthy

                                                                           O.S.A. (CAD) No.115 of 2023



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED:    05.11.2024

                                                     CORAM :

                                    THE HON'BLE MR.K.R.SHRIRAM, CHIEF JUSTICE
                                                        AND
                              THE HON'BLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY


                                            O.S.A. (CAD) No.115 of 2023
                                            and C.M.P.No.19924 of 2023

                     1.M/s.Kalis Sparkling Water (P) Ltd.,
                       rep. by its Managing Director,
                       Imperial Chaitanya, 6th Floor,
                       Old Door No.509, 510 & 510A,
                       New Door Nos.612, 610 and 610A, Anna Salai,
                       Teynampet, Chennai-600 018.

                     2.M/s.Kali Aerated Water Works (P) Ltd.,
                       rep. by its Managing Director,
                       Imperial Chaitanya, 6th Floor,
                       Old Door No.509, 510 & 510A,
                       New Door Nos.612, 610 and 610A, Anna Salai,
                       Teynampet, Chennai-600 018.                             .. Appellants

                                                      Versus

                     1.R.Nageswaran,
                       Proprietor, Kali Aerated Water Works (Karaikudi),
                       67, Taluk Office Road,
                       Karaikudi-630 002.


                     __________
                     Page 1 of 3



https://www.mhc.tn.gov.in/judis
                                                                                O.S.A. (CAD) No.115 of 2023




                     2.K.P.D.Rajendran,
                       Proprietor, Kali Aerated Water Works (Karaikudi),
                       No.1, Moogambigai Nagar,
                       6th Cross Street, Tirunelveli-627 011.                       .. Respondents

                     Prayer : Appeal under Order 36 Rule 1 of the Original Side Rules read
                     with Clause 15 of the Letters Patent and the provisions of Section 13 of the
                     Commercial Courts Act, 2015 to set aside the order dated 2.6.2023 made
                     in A.No.25 of 2023 in C.S. (Comm. Div) No.118 of 2022.

                                      For Appellants             : Mr.B.Sivaraman
                                      For Respondents            : Mr.A.Swaminathan

                                                         JUDGMENT

(Delivered by the Hon'ble Chief Justice) Mentioned out of turn.

2. Counsel for appellants seeks leave to withdraw the appeal.

3. Appeal is dismissed as withdrawn. There shall be no order as to

costs. Consequently, interim application is also dismissed.




                          (K.R.SHRIRAM, C.J.)                 (SENTHILKUMAR RAMAMOORTHY,J.)
                                                     05.11.2024

                     Index              :    Yes/No
                     NC :               Yes/No
                     bbr

                     __________




https://www.mhc.tn.gov.in/judis

THE HON'BLE CHIEF JUSTICE AND SENTHILKUMAR RAMAMOORTHY,J.

bbr

05.11.2024

__________

https://www.mhc.tn.gov.in/judis

 
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