K.Karthik Chandran vs M/S. Kali Aerated Water Works Private ...
2024 Latest Caselaw 20933 Mad

Citation : 2024 Latest Caselaw 20933 Mad
Judgement Date : 4 November, 2024

Madras High Court

K.Karthik Chandran vs M/S. Kali Aerated Water Works Private ... on 4 November, 2024

Author: Senthilkumar Ramamoorthy

Bench: Senthilkumar Ramamoorthy

                                                                      OSA (CAD) Nos.167 to 170 of 2023



                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED:    04.11.2024

                                                       CORAM :

                                      THE HON'BLE MR.K.R.SHRIRAM, CHIEF JUSTICE
                                                           AND
                                  THE HON'BLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY


                                            OSA (CAD) Nos.167 to 170 of 2023
                                                          &
                                            C.M.P.Nos.28623 & 28630 of 2023


                     1. K.Karthik Chandran
                     2. K.Kowshik Mohan                                  ..     Appellants

                                                           Vs.

                     1. M/s. Kali Aerated Water Works Private Limited
                        Imperial Chaitanya, 6th Floor
                        Old Door No.509, 510 & 510A
                        New Door No.612, 610, 610A
                        Anna Salai, Teynampet
                        Chennai 600 018.

                     2. M/s. Reliance Retail Limited
                        4th Floor, Court House, Lokmanya Tilak Marg
                        Dhobi Talao, Mumbai 400 002.

                     3. K.P.R.Sakthivel
                     4. K.P.R.Sarparajan
                     5. K.P.R.Dhanushkodi


                     __________
                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                          OSA (CAD) Nos.167 to 170 of 2023



                     6. K.P.R.Singaravel
                     7. K.P.D.Suresh Kumar
                     8. K.P.D. Premkumar

                     9. M/s. Kali Sparkling Water Private Limited
                        Imperial Chaitanya, 6th Floor
                        Old Door No.509, 510 & 510A
                        New Door No.612, 610, 610A
                        Anna Salai, Teynampet
                        Chennai 600 018.

                     10.K.P.D.Rajendran
                     11.R.Nageswaran                                        ..       Respondents


                     Prayer : Appeals under Clause 15 of Letters Patent read with Order XXXVI,
                     Rule 9 of O.S. Rules under Section            13(1) of Commercial Courts, Act,
                     against the common order dated 30.10.2023 made in A.No.4813 of 2023,
                     O.A.No.6812 of 2023, A.No.4815 of 2023 in O.A.No.681 of 2023 and
                     O.A.No.679 of 2023 respectively, in C.S.(CD) No.194 of 2023.


                                     For Appellants          : Mr.V.Rajesh Babu

                                     For Respondents         : Mr.Thriyambak Kannan
                                                               for Respondent-2


                                                          JUDGMENT

(Judgment of the Court was delivered by the Hon'ble Chief Justice)

Counsel mentioned out of turn.

__________

https://www.mhc.tn.gov.in/judis OSA (CAD) Nos.167 to 170 of 2023

2. Mr.V.Rajesh Babu sought leave to withdraw the appeals. Counsel

also made an endorsement to that effect in the appeal memo.

3. Mr.Thriyambak Kannan appearing for respondent No.2 has no

objection.

4. Appeals are dismissed as withdrawn. There shall be no order as to

costs. Consequently, all the interim applications are also dismissed.





                             (K.R.SHRIRAM, CJ)                (SENTHILKUMAR RAMAMOORTHY,J.)
                                                    04.11.2024


                     Index                    :     Yes/No
                     Neutral Citation         :     Yes/No

                     kpl




                     __________

https://www.mhc.tn.gov.in/judis OSA (CAD) Nos.167 to 170 of 2023

THE HON'BLE CHIEF JUSTICE AND SENTHILKUMAR RAMAMOORTHY,J.

(kpl)

OSA (CAD) Nos.167 to 170 of 2023

04.11.2024

__________

https://www.mhc.tn.gov.in/judis