Madras High Court
Kalu Singh Rathore vs Manohar Singh on 4 November, 2024
Author: Senthilkumar Ramamoorthy
Bench: Senthilkumar Ramamoorthy
O.S.A. (CAD) Nos.149 of 2021; 96 and 97 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 04.11.2024
CORAM :
THE HON'BLE MR.K.R.SHRIRAM, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
O.S.A. (CAD) Nos.149 of 2021; 96 and 97 of 2022
Kalu Singh Rathore,
Proprietor trading as M/s.Aditya Raj Mehandi Product,
House No.11, Raj Hans Colony,
Brahmapuri, Jaipur-302 002.
Rajasthan .. Appellant in
all appeals
Versus
1.Manohar Singh,
Proprietor trading as M/s.Singh Mehandi Industries,
# 160m 10 th Block,
Above Annapoorneshwari Nagar Police Station,
Service Road, Outer Ring Road,
Nagarbhavi 2nd Stage,
Bengaluru 560 072.
2.Vimal Sehnaaz (India),
Samdar Castle, Flat No.G-2, Plot No.5,
Chinnammal Nagar, Puzhuthivakkam,
Chennai 600 091.
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O.S.A. (CAD) Nos.149 of 2021; 96 and 97 of 2022
3.Golecha Henna World,
Samdar Castle, Flat No.G-2, Plot No.5,
Chinnammal Nagar, Puzhuthivakkam,
Chennai 600 091.
4.Manak Fancy,
356 Mint Street, Sowcarpet,
Chennai 600 079.
5.Bharat Trading Co.
#Shop No.6,7 #11- 42-29/30
Rathi Towers, Ramgopal Street,
Vijayawada 520 001,
Andhra Pradesh.
6.Ranawat Mehandi Industries,
H-101, IIIrd Phase, Industrial Area,
Sojat, Rajasthan 306 104.
7.Radha Madhav Agency,
Pandey Hatta Chauraha, Raiganj Sauth
Post Gita press District Gorkhpur,
Uttar Pradesh 273 005.
8.Shree Radha Rani Enterprises,
9/37, Shakuntla Complex Kanwari Ganj,
Aligar, Uttar Pradesh 202 001.
9.Kamal Traders,
225, Rama Krishna Market,
Khanda Choti Choppar,
Rajasthan 302 001.
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10.GD Enterprises,
Near UCO Bank, Sundar Das Marg,
Jhunjhunu, Rajasthan 303 303.
11.Nagpal Enterprises,
Shop No.21A, 1 st Floor, Sadar Bazar,
Sadar Bazar Road, Sri Ganga Nagar,
Rajasthan 335 001.
12.Himanshu Traders,
Old Anaj Mandi, Bandikui,
Rajasthan 303 313.
13.Amar Agencies,
Ward No.15, Girl School Road,
Bandikui the Baswa, Rajastan 303 313.
14.Aaditya Traders,
Bandikui Road, 2nd Floor,
Near UCO Bank, Sikandra, Sikrai,
Jhunjhunu, Rajasthan 303 326.
15.Vishvanath Sanjay Kumar,
Naman Tower, 2nd Floor, Near UCO Bank,
Rani Sati Road, Jhunjhunu,
Rajasthan 333 001.
16.Vikas Novelty,
Sedhi Complex, 1 st Floor,
Purohitji Ka Katla, Near Badi Choupad, Jaipur 302 002.
17.Mehandi House,
Ward No.9, Opposite Old Telephone Exchange Sadulsahar,
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O.S.A. (CAD) Nos.149 of 2021; 96 and 97 of 2022
Sri Ganganagar,
Rajasthan 335 062. .. Respondents
in all appeals
Prayer : Appeals under Order 36 Rule 1 of the Original Side Rules read
with Clause 15 of the Letters Patent and the provisions of Section 13 of the
Commercial Courts Act, 2015 to set aside the order made in O.A.Nos.359,
360 and 362 of 2020 in C.S.No.203 of 2020, dated 1.4.2021.
For Appellant : Mr.Vijayakrishnan RP
COMMON JUDGMENT
(Delivered by the Hon'ble Chief Justice)
Counsel for appellant says that parties have settled the matter and
seeks leave to withdraw the appeals.
2. Appeals are, therefore, dismissed as withdrawn. There shall be
no order as to costs.
(K.R.SHRIRAM, C.J.) (SENTHILKUMAR RAMAMOORTHY,J.)
04.11.2024
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O.S.A. (CAD) Nos.149 of 2021; 96 and 97 of 2022
Index : Yes/No
NC : Yes/No
bbr
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https://www.mhc.tn.gov.in/judis
O.S.A. (CAD) Nos.149 of 2021; 96 and 97 of 2022
THE HON'BLE CHIEF JUSTICE
AND
SENTHILKUMAR RAMAMOORTHY,J.
bbr
O.S.A. (CAD) Nos.149 of 2021; 96 and 97 of 2022
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https://www.mhc.tn.gov.in/judis
O.S.A. (CAD) Nos.149 of 2021; 96 and 97 of 2022
04.11.2024
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https://www.mhc.tn.gov.in/judis
