Madras High Court
G.Amudha vs The State Of Tamil Nadu on 9 August, 2024
Author: D. Krishnakumar
Bench: D. Krishnakumar
WA Nos.2435, 2437 and 2439 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 09.08.2024
CORAM:
THE HON'BLE MR.D. KRISHNAKUMAR, ACTING CHIEF JUSTICE
AND
THE HONOURABLE MR.JUSTICE P.B. BALAJI
WA Nos.2435, 2437 and 2439 of 2024
1.G.Amudha
2.K.N.Thirupathi
3.R.Venkatesan
4.AR.Subramanian
5.V.Senthilnathan
6.G.N.P.Ravi ... Appellants in
WA Nos.2435 of 2024
7.P.L.Thaiyalnayagi
8.R.Palanivel
9.L.Subramanian ... Appellants in
WA Nos.2437 of 2024
10.T.Baskaran ...Appellant in
WA No.2439 of 2024
versus
1.The State of Tamil Nadu,
Represented by Secretary to Government,
Higher Education Department,
Fort St.George, Chennai-9.
2.The Syndicate of Annamalai University,
1/6
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WA Nos.2435, 2437 and 2439 of 2024
Represented by its Secretary,
Annamalai University,
Annamalai Nagar,
Chidambaram.
3.The Registrar,
Annamalai University,
Annamalai Nagar,
Chidambaram.
4.The Deputy Director,
Local Fund Audit,
Annamalai University,
Annamalai Nagar,
Chidambaram.
5.The Finance Committee of Annamalai University,
Represented by its Secretary,
Annamalai University,
Annamalai Nagar,
Chidambaram. ...Respondents 1 to 5
WA Nos.2435, 2437 and
2439 of 2024
6.K.Raju
7.P.L.Thaiyalnayagi
8.R.Palanivel
9.L.Subramanian ...Respondents 6 to 9 in
WA No.2435 of 2024
10.G.Amudha
11.K.N.Thirupathi
12.R.Venkatesan
13.A.R.Subramanian
14.K.Raju
15.V.Senthilnathan
12.G.N.P.Ravi
2/6
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WA Nos.2435, 2437 and 2439 of 2024
...Respondents 6 to 12 in
WA No.2437 of 2024
PRAYER in WA No.2435 of 2024:Writ Appeal filed against the order of the
learned Single Judge in WP No.24484 of 2023 dated 25.03.2024.
PRAYER in WA No.2437 of 2024: Writ Appeal filed against the order of
the learned Single Judge in WP No.24484 of 2023 dated 25.03.2024.
PRAYER in WA No.2439 of 2024: Writ Appeal filed against the order of
the learned Single Judge in WP No.10698 of 2023 dated 25.03.2024.
For the Appellants :Mr.R.Singaravelan
Senior Counsel
for S.Prakash
For the Respondents :Mr.D.Ravichander
Special Government Pleader
for first respondent
Mr.S.Raman
Standing Counsel
for third respondent
COMMON JUDGMENT
(Made by the Hon'ble Acting Chief Justice)
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WA Nos.2435, 2437 and 2439 of 2024
These Writ Appeals are filed against the order of the learned Single
Judge in WP Nos.24484 and 10698 of 2023 dated 25.03.2024.
2. Today, when the matter was taken up for final disposal, the learned
Senior Counsel for the appellants has relied upon the order passed by this
Court in WA No.2112 of 2024 dated 18.07.2024 and seeks to dispose of the
present writ petitions on the same line.
3. Learned counsel for the respondents did not express any serious
objection for considering the said request made by the learned counsel for
the appellants.
4. In view of the above submission made by the parties, this Court is
inclined to direct the third respondent to consider the representations of the
appellants dated 10.04.2023, 17.07.2023, 19.07.2023, 06.08.2023,
24.04.2023, 28.07.2023 and 27.02.2023 and pass appropriate orders, on
merits and in accordance with law, within a period of twelve weeks from the
date of receipt of a copy of this judgments.
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WA Nos.2435, 2437 and 2439 of 2024
5. With the above directions, the writ petitions stand disposed of.
There shall be no order as to costs. Consequently, CMP Nos.17273, 17284
and 17278 of 2024 are closed.
(D.K.K., ACJ.) (P.B.B., J.)
09.08.2024
Index : Yes/No
Neutral Citation : Yes/No
mrn
To
1.The Secretary to Government,
Higher Education Department,
Fort St.George, Chennai-9.
THE HON'BLE ACTING CHIEF JUSTICE
and
P.B. BALAJI, J.
(mrn)
https://www.mhc.tn.gov.in/judis
WA Nos.2435, 2437 and 2439 of 2024
WA Nos.2435, 2437 and 2439 of 2024
09.08.2024
https://www.mhc.tn.gov.in/judis
