R.Dhanalakshmi vs S.Rengasamy Naicker
2023 Latest Caselaw 13130 Mad

                                                                                S.A(MD)No.954 of 2006


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 25.09.2023

                                                     CORAM

                           THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                             S.A(MD)No.954 of 2006


                     R.Dhanalakshmi                                      ... Appellant

                                                        Vs.

                     S.Rengasamy Naicker                                 ... Respondent

                     PRAYER: Second Appeal filed under Section 100 of the Civil Procedure
                     Code, against the judgment and decree of the Principal Sub Court,
                     Sankarankovil in A.S.No.43 of 2004 dated 19.08.2004 and confirming the
                     judgment and decree made in O.S.No.3 of 2002 before the Principal District
                     Munsif Court, Sankarankovil dated 14.10.2003.


                                        For Appellant         : No appearance
                                        For Respondent        : No appearance




                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                   S.A(MD)No.954 of 2006




                                                     JUDGMENT

It is reported that sole respondent passed away on 08.11.2010 and

memo has also been filed on 29.11.2011 furnishing the details of the legal

representatives of the sole respondent.

2. In this case, till date no steps have been taken and hence, this

appeal is dismissed as abated. No costs.

Index : Yes / No Speaking Order : Yes / No 25.09.2023 am

https://www.mhc.tn.gov.in/judis S.A(MD)No.954 of 2006

To

1.The Principal Sub Court, Sankarankovil.

2.The Principal District Munsif Court, Sankarankovil.

3. The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A(MD)No.954 of 2006

KRISHNAN RAMASAMY, J.

am

S.A(MD)No.954 of 2006

25.09.2023

https://www.mhc.tn.gov.in/judis