The Management vs 2 The Secretary
2023 Latest Caselaw 13034 Mad

                                                                      W.A.No.2539 of 2023



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                             DATED:      22.09.2023

                                                    CORAM :

                           THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                        AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                              W.A.No.2539 of 2023

                     The Management,
                     Sanmina SCI India Private Limited
                     OZ-1, Sipcot Hi-Tech SEZ Oragadam,
                     Sriperumbudur Taluk
                     Kancheepuram District - 602 105
                     rep. by its Director HR R.Kumar                  .. Appellant

                                                   Vs

                     1      Sengai Anna Mavatta Jananayaga
                            Thozhilalar Sangam
                            Regd. No 1062/CPT, No.4 /172
                            National Highways, Otteri, Vandaloor
                            Chennai - 600 048.

                     2      The Secretary,
                            Uzhaippor Urimai Iyakkam
                            No.268 Bajanai Kovil Street
                            Pillaipakkam, Sriperumpudhur Vattam
                            Kanchipuram District - 602 105.           .. Respondents

                     Prayer : Appeal under Clause 15 of the Letters Patent against the
                     order passed by the learned Single Judge in W.M.P.No.21002 of 2023
                     in W.P.No.21630 of 2023 dated 24.07.2023.

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                     Page 1 of 4


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                                                                               W.A.No.2539 of 2023




                                      For the Appellant       : Mr.AL.Somayaji
                                                                Senior Counsel
                                                                for M/s.Gupta and Ravi

                                      For the Respondents     : Mr.S.Kumarasamy
                                                                for 1st respondent

                                                        JUDGMENT

(Delivered by the Hon'ble Chief Justice)

We have heard Mr.AL.Somayaji, learned Senior Counsel

appearing on behalf of M/s.Gupta and Ravi, for the appellant; and

Mr.S.Kumarasamy, learned counsel for the first respondent.

2. Mr.AL.Somayaji, learned Senior Counsel for the appellant,

submits that the order passed by the learned Single Judge is not

clear. The appellant had already granted increase of Rs.3,800/-

with effect from 1.10.2018; Rs.2,250/- with effect from 1.10.2019;

and Rs.1,750/- with effect from 1.10.2020. However, the learned

Single Judge had ordered increase to the tune of Rs.5,000/-;

Rs.3,200/- and Rs.2000/- for the aforesaid periods, respectively. It

is not clear whether Rs.5,000/- ordered to be paid is over and

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https://www.mhc.tn.gov.in/judis W.A.No.2539 of 2023

above Rs.3,800/- granted by the appellant or the appellant has to

pay Rs.1,200/- more. Learned Senior Counsel submits that he

would withdraw the present appeal and file an application before

the learned Single Judge.

3. In the light of the request made, the appeal is disposed of.

The appellant may file an application before the learned Single

Judge, as may be permissible, and depending upon the order to be

passed in the application, the appellant may take further steps.

There will be no order as to costs. Consequently,

C.M.P.No.21290 of 2023 is closed.

                                                            (S.V.G., CJ.)                   (P.D.A., J.)
                                                                             22.09.2023
                     Index            :               Yes/No
                     Neutral Citation :               Yes/No
                     sasi




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https://www.mhc.tn.gov.in/judis W.A.No.2539 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU,J.

(sasi)

W.A.No.2539 of 2023

22.09.2023

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https://www.mhc.tn.gov.in/judis