Subburaj vs Kadarkarai
2023 Latest Caselaw 12958 Mad

                                                                                   S.A.(MD)No.867 of 2013

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED: 21.09.2023

                                                           CORAM:

                         THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                                  S.A.(MD)No.867 of 2013
                                                           and
                                                   M.P.(MD)No.2 of 2013

                Subburaj                                            ... Appellant / Appellant /
                Defendant

                                                            -Vs-
                Kadarkarai                                         ... Respondent / Respondent /
                Plaintiff


                PRAYER: Second Appeal is filed under Section 100 of the Code of Civil
                Procedure to set aside the judgment and decree dated 18.09.2012 made in
                A.S.No.4 of 2012 on the file of the Sub Court, Virudhunagar, confirming the
                judgment and decree dated 21.01.2011 made in O.S.No.23 of 2010 on the file
                of the learned District Munsif, Virudhunagar.


                                          For Appellant     : Mr.Lakshmi Gopinathan
                                          For Respondent    : Ms.P.Jessi Jeeva Priya


                                                          JUDGMENT

Today, when the matter is taken up for hearing, the learned counsel

for the appellant reported that the sole appellant died as early as on 12.03.2018.

https://www.mhc.tn.gov.in/judis

S.A.(MD)No.867 of 2013

2.In view of the same, this Second Appeal stands dismissed as abated.

No costs. Consequently, connected miscellaneous petition is closed.

                                                                                  21.09.2023
                NCC      : Yes / No
                Index : Yes / No
                Internet : Yes / No

                Yuva

                To

1.The Sub Judge, Virudhunagar.

2.The District Munsif, Virudhunagar.

3.The Record Keeper, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

S.A.(MD)No.867 of 2013

KRISHNAN RAMASAMY, J.

Yuva

S.A.(MD)No.867 of 2013

21.09.2023

https://www.mhc.tn.gov.in/judis