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E.Valavan vs Tamil Nadu Water Supply And ...
2023 Latest Caselaw 12953 Mad

Citation : 2023 Latest Caselaw 12953 Mad
Judgement Date : 21 September, 2023

Madras High Court
E.Valavan vs Tamil Nadu Water Supply And ... on 21 September, 2023
                                                                                   W.A.No.1025 of 2017

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 21.09.2023

                                                         CORAM :

                                  THE HONOURABLE MR. JUSTICE R.SURESH KUMAR
                                                     and
                                  THE HONOURABLE MR.JUSTICE K.KUMARESH BABU

                                                W.A.No.1025 of 2017
                                        and C.M.P.Nos.14420 & 14421 of 2017


                E.Valavan                                                    ...   Appellant

                                                           -Vs-

                Tamil Nadu Water Supply and Drainage Board
                represented by its Managing Director
                Chepauk, Chennai 600 005.                                    ...   Respondent


                Prayer : Writ Appeal under Clause 15 of the Letters Patent against the order in
                W.P.No.15927 of 2017 dated 09.08.2017.


                                  For Appellant      :     Mr.Kandhan Duraisami
                                  For Respondents    :     Mrs.Y.Kavitha


                                                    JUDGMENT

(Judgment of the Court was delivered by R.SURESH KUMAR, J.)

Learned counsel for the appellant has stated that the issue raised in this

matter has become infructuous and he has made an endorsement to that effect in

the court bundle.

https://www.mhc.tn.gov.in/judis

W.A.No.1025 of 2017

R.SURESH KUMAR, J.

and K.KUMARESH BABU, J.

KST

2. Recording the said submission, the writ appeal is dismissed. No costs.

Consequently, connected miscellaneous petitions are also dismissed.

(R.S.K.,J..) (K.B.,J.) 21.09.2023 Index : Yes/No Internet : Yes/No KST To

The Managing Director Tamil Nadu Water Supply and Drainage Board Chepauk, Chennai 600 005.

W.A.No. 1025 of 2017

https://www.mhc.tn.gov.in/judis

 
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