Someswari vs Kanimozhi
2023 Latest Caselaw 12726 Mad

                                                                                   Cont.P. No.601 of 2023

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED: 19.09.2023

                                                           CORAM:

                                   THE HON'BLE MR. JUSTICE ABDUL QUDDHOSE

                                               Contempt Petition No.601 of 2023

                     1.Someswari
                     2.P.Murugananthan
                     3.P.Bagiya Lakshmi                                            .. Petitioners

                                                            Versus

                     Kanimozhi,
                     The Special Tahsildar,
                     Adi-Dravidar Welfare,
                     Pollachi.                                                     .. Respondent

                     Prayer: Petition filed under Section 11 of Contempt of Court Act 1971
                     to punish the respondent herein for willfully disobeying the judgment
                     and decree passed by this Court dated 22.06.2021 in S.A. No.877 of
                     2003.
                                        For Petitioners     :   Mr.B.Gopalakrishnan

                                        For Respondent      :   Mr.P.Sathish,
                                                                Additional Government Pleader

                                                           ORDER

Learned counsel for the petitioners seeks permission of this Court

to withdraw this Contempt Petition. He seeks liberty for the petitioner to

https://www.mhc.tn.gov.in/judis

Cont.P. No.601 of 2023

ABDUL QUDDHOSE, J.

vga

file an Execution Petition to execute the Award. Accordingly, this

Contempt Petition is dismissed as withdrawn. However, liberty is

granted to the petitioner to execute the Award passed in favour of the

petitioner against the appropriate parties.

19.09.2023

vga Contempt Petition No.601 of 2023

https://www.mhc.tn.gov.in/judis