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M.Shanmugavadivu vs The Executive Engineer
2023 Latest Caselaw 12610 Mad

Citation : 2023 Latest Caselaw 12610 Mad
Judgement Date : 15 September, 2023

Madras High Court
M.Shanmugavadivu vs The Executive Engineer on 15 September, 2023
                                                                         W.A.No.304 of 2022


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 15.09.2023

                                                    CORAM


                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                      AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU
                                              W.A.No.304 of 2022

                     M.Shanmugavadivu                              ..    Appellant
                                                      Vs.

                     1. The Executive Engineer
                        Public Works Department
                        Bhavanisagar Dam Division
                        Water Resources Organisation
                        Bhavanisagar-638451, Erode District.

                     2. The Assistant Executive Engineer
                        Public Works Department
                        Irrigation Sub Division
                        Coimbatore-1.

                     3. The District Collector
                        Collectorate Building, Coimbatore-18.

                     4. The Revenue Divisional Officer
                        Collectorate Building, Coimbatore-18.

                     5. L.P.Thangavel                              ..    Respondents

                     Prayer: Appeal filed under Clause 15 of the Letters Patent against the
                     order dated 07.10.2021 in W.P.No.11884 of 2013.

                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                 W.A.No.304 of 2022




                                      For the Appellant     : Mr.N.Manoharan

                                      For the Respondents : Mr.K.M.D.Muhilan
                                                            Additional Government Pleader
                                                            for R1 to R4

                                                             Mr.M.Sriram
                                                             for R5


                                                        JUDGMENT

(Delivered by the Hon'ble Chief Justice)

Learned counsel appearing for the appellant, on instructions,

seeks leave to withdraw this writ appeal.

2. In view of that, the writ appeal stands dismissed as

withdrawn. There will be no order as to costs. Consequently,

C.M.P.No.2277 of 2022 is closed.





                                                              (S.V.G., CJ.)                (P.D.A., J.)
                                                                              15.09.2023
                     Index            : Yes/No

Neutral Citation : Yes/No

drm

https://www.mhc.tn.gov.in/judis W.A.No.304 of 2022

To

1. The Executive Engineer Public Works Department Bhavanisagar Dam Division Water Resources Organisation Bhavanisagar-638451, Erode District.

2. The Assistant Executive Engineer Public Works Department Irrigation Sub Division Coimbatore-1.

3. The District Collector Collectorate Building, Coimbatore-18.

4. The Revenue Divisional Officer Collectorate Building, Coimbatore-18.

https://www.mhc.tn.gov.in/judis W.A.No.304 of 2022

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(drm)

W.A.No.304 of 2022

15.09.2023

https://www.mhc.tn.gov.in/judis

 
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