Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Chidambarakumari vs P.Sivasankaran
2023 Latest Caselaw 12453 Mad

Citation : 2023 Latest Caselaw 12453 Mad
Judgement Date : 13 September, 2023

Madras High Court
Chidambarakumari vs P.Sivasankaran on 13 September, 2023
                                                                        Cont.P.(MD)No.1303 of 2022

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 13.09.2023

                                                   CORAM:

                                  THE HONOURABLE DR.JUSTICE ANITA SUMANTH
                                                    AND
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                           Cont.P.(MD)No.1303 of 2022


                     T.C.Sundaresan (died)

                     1.Chidambarakumari

                     2.Swarnambika

                     3.T.S.Chelliah

                     4.Swarnalatha

                     5.Chidambarasundaram

                     6.Arumugarani                                               ...Petitioners


                                                      /Vs./

                     1.P.Sivasankaran
                     The Special Commissioner and
                      Commissioner for Urban Land Ceiling and Urban Land Tax
                     Chepauk, Chennai 600 005



                     1/5



https://www.mhc.tn.gov.in/judis
                                                                         Cont.P.(MD)No.1303 of 2022

                     2.Karthikeyan
                     The Assistant Commissioner,
                     Urban Land Ceiling
                     Tirunelveli and now
                     The Assistant Commissioner
                     Urban Land Ceiling and Urban Land Tax
                     Madurai, at No.15, Plot No.4
                     K.K.Nagar (East), First Street
                     Madurai 625 020

                     3.V.Vishnu
                     The District Collector
                     Tirunelveli

                     4.Shunmugasubramanian
                     The Tahsildar
                     Tirunelveli Taluk
                     Tirunelveli                                        ...Respondents

                     PRAYER:- Petition - filed under Section 11 of the Contempt of the
                     Courts Act, 1971, to issue notice to the respondents and punish them for
                     the willful disobedience/contempt of the order dated 02.06.2021 in
                     WA(MD).No.1056 of 2021.


                                  For Petitioners   : Mr.Arun Balaji
                                                    For M/s.H.Lakshmi Shankar
                                  For Respondents   : Mr.M.Sidharthan
                                                    Additional Government Pleader




                     2/5



https://www.mhc.tn.gov.in/judis
                                                                            Cont.P.(MD)No.1303 of 2022

                                                      ORDER

(Order of the Court was made by DR.ANITA SUMANTH, J.)

Mr.Arun Balaji, learned counsel for the petitioner is present.

2.Mr.M.Sidharthan, learned Additional Government Pleader

appearing for the respondents would draw attention to the fact that the

order of the Division Bench as against which the contempt is alleged for

non compliance has been carried to the Hon'ble Supreme Court and in

SLP.No.30588 of 2022 by order dated 07.11.2022, stay of operation and

implementation of the impugned judgment has been granted. Thus, there

is no necessity to keep this contempt petition pending any longer.

3.Recording the aforesaid, this Contempt Petition is closed.

No costs.

[A.S.M.J.,] & [R.V.J.,] 13.09.2023 NCC :Yes/No Index :Yes/No Internet :Yes msa

https://www.mhc.tn.gov.in/judis Cont.P.(MD)No.1303 of 2022

TO:

1.P.Sivasankaran The Special Commissioner and Commissioner for Urban Land Ceiling and Urban Land Tax Chepauk, Chennai 600 005

2.Karthikeyan The Assistant Commissioner, Urban Land Ceiling Tirunelveli and now The Assistant Commissioner Urban Land Ceiling and Urban Land Tax Madurai, at No.15, Plot No.4 K.K.Nagar (East), First Street Madurai 625 020

3.V.Vishnu The District Collector Tirunelveli

4.Shunmugasubramanian The Tahsildar Tirunelveli Taluk Tirunelveli

https://www.mhc.tn.gov.in/judis Cont.P.(MD)No.1303 of 2022

DR.ANITA SUMANTH, J.

AND R.VIJAYAKUMAR, J.

msa

order made in Cont.P.(MD)No.1303 of 2022

Dated:

13.09.2023

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter