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The Management vs V.Guganathan
2023 Latest Caselaw 12047 Mad

Citation : 2023 Latest Caselaw 12047 Mad
Judgement Date : 7 September, 2023

Madras High Court
The Management vs V.Guganathan on 7 September, 2023
                                                                                 W.A.No.1891 of 2023


                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED:       07.09.2023

                                                          CORAM


                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                           AND
                                      THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                                  W.A.No.1891 of 2023

                     The Management
                     Tamil Nadu State Transport Corporation
                       (Coimbatore I Division) Ltd.
                     37, Mettupalayam Road
                     Coimbatore 641 043.                                    ..    Appellant

                                                           Vs.

                     V.Guganathan                                           ..    Respondent

                     Prayer: Appeal filed under Clause 15 of the Letters Patent against the

                     order        dated   27.10.2022    made    in   W.M.P.No.27620    of   2022   in

                     W.P.No.28314 of 2022.


                                    For the Appellant           : Mr.T.Chandrasekaran

                                    For the Respondent          : Mr.K.Sathiya Murthi




                     Page 1 of 3


https://www.mhc.tn.gov.in/judis
                                                                                 W.A.No.1891 of 2023


                                                        JUDGMENT

(Delivered by the Hon'ble Chief Justice)

Learned counsel for the appellant seeks leave to withdraw the

appeal.

The writ appeal, as such, is dismissed as withdrawn. There will

be no order as to costs. Consequently, C.M.P.No.16356 of 2023 is

also dismissed.




                                                               (S.V.G., CJ.)             (P.D.A., J.)
                                                                               07.09.2023
                     Index            : Yes/No

Neutral Citation : Yes/No

kpl

https://www.mhc.tn.gov.in/judis W.A.No.1891 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(kpl)

W.A.No.1891 of 2023

07.09.2023

https://www.mhc.tn.gov.in/judis

 
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