Mayakkal (Died) vs A.Siddhuram
2023 Latest Caselaw 12031 Mad

                                                                     S.A(MD)No.476 of 2005 and
                                                               Cross Objection(MD)No.1 of 2006

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               Dated : 07.09.2023

                                                    CORAM

                              THE HON'BLE MR.JUSTICE KRISHNAN RAMASAMY

                                            S.A(MD)No.476 of 2005
                                                       and
                                        Cross Objection(MD)No.1 of 2006

                     S.A(MD)No.476 of 2005

                     Mayakkal (died)
                     2.K.Saravanakumar
                     3.K.Kannan
                     (Appellants 2 and 3 impleaded as LRs of the
                      deceased sole appellant vide order dated 08.03.2016
                     made in CMP(MD)No.1746 to 1748 of 2016)

                                                                                ... Appellants

                                                       -vs-


                     A.Siddhuram
                                                                               ... Respondent

                     PRAYER: Second Appeal filed under Section 100 Code of Civil
                     Procedure against the Judgment and Decree dated 08.04.2004 made in
                     A.S.No.122 of 1999 on the file of the Additional District and Sessions
                     Judge (Fast Track Court), Dindigul partly reversing the Judgment and
                     Decree dated 09.04.1999 made in O.S.No.727 of 1996 on the file of the
                     Principal District Munsif, Dindigul.


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                                                                       S.A(MD)No.476 of 2005 and
                                                                 Cross Objection(MD)No.1 of 2006




                                  For Appellants       ... No appearance

                                  For Respondent       ... No appearance


                     Cross Objection(MD)No.1 of 2006


                     A.Siddhuram

                                                                             ... Cross Objector

                                                         -vs-


                     Mayakkal
                                                                                 ... Respondent

                     PRAYER: Cross Objection filed under Order XVI Rule 22 of Code of
                     Civil Procedure against the Judgment and Decree dated 08.04.2004 made
                     in A.S.No.122 of 1999 on the file of the Additional District and Sessions
                     Judge (Fast Track Court), Dindigul partly reversing the Judgment and
                     Decree dated 09.04.1999 made in O.S.No.727 of 1996 on the file of the
                     Principal District Munsif, Dindigul.




                                  For Cross Objector     ... No appearance




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                                                                            S.A(MD)No.476 of 2005 and
                                                                      Cross Objection(MD)No.1 of 2006


                                                  COMMON JUDGMENT


                                  It is stated that the sole respondent, who is also the sole cross

                     objector, passed away. However, no steps have been taken. Hence,

                     both the Second Appeal and the Cross Objection are dismissed as abated.

                     No costs.


                                                                                         07.09.2023
                     NCC : Yes/No
                     Index : Yes/No
                     Internet: Yes
                     skn

                     To:

                     1.The Additional District and Sessions Judge
                       (Fast Track Court), Dindigul.

                     2.The Principal District Munsif, Dindigul.

                     3.The Section Officer,
                       V.R. Section,
                       Madurai Bench of Madras High Court,
                       Madurai.




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                                             S.A(MD)No.476 of 2005 and
                                       Cross Objection(MD)No.1 of 2006




                                     KRISHNAN RAMASAMY, J.

skn

S.A(MD)No.476 of 2005 and Cross Objection(MD)No.1 of 2006

07.09.2023

https://www.mhc.tn.gov.in/judis