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C.Lakshmi vs The Registrar
2023 Latest Caselaw 12028 Mad

Citation : 2023 Latest Caselaw 12028 Mad
Judgement Date : 7 September, 2023

Madras High Court
C.Lakshmi vs The Registrar on 7 September, 2023
                                                                             W.A.No.1398 of 2023


                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED:    07.09.2023

                                                         CORAM


                             THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
                                                          AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                                W.A.No.1398 of 2023

                     C.Lakshmi                                          ..    Appellant

                                                          Vs.

                     1. The Registrar
                        Tamil Nadu Dr.M.G.R. Medical University
                        Guindy, Chennai 600 025.

                     2. The Selection Committee
                        Directorate of Medical Education
                        Government of Tamil Nadu.                       ..    Respondents


                     Prayer: Appeal filed under Clause 15 of the Letters Patent against the
                     order dated 29.04.2022 made in W.P.No.2811 of 2022.


                                   For the Appellant       : No appearance

                                   For the Respondents     : Mr.S.Wilson
                                                             for Respondent-1

                                                                No appearance
                                                                for Respondent-2


                     Page 1 of 4
https://www.mhc.tn.gov.in/judis
                                                                                W.A.No.1398 of 2023


                                                        JUDGMENT

(Delivered by the Hon'ble Chief Justice)

On 07.07.2023, the matter was called out. Adjournment was

sought on behalf of the appellant. The matter was adjourned to

17.08.2023. Thereafter, the matter was called out on 21.08.2023.

But, on that date, none appeared for the appellant. We had

observed that the admission process for the year 2021-22 for

M.B.B.S./B.D.S. Course is long over and nothing would survive in

the matter. However, as none appeared for the appellant, we had

adjourned the matter to today with an observation that if, on the

next date, none appears for the appellant, the appeal would be

dismissed.

2. Today also, none appears for the appellant. The writ appeal

is dismissed for non-prosecution. There will be no order as to costs.

C.M.P.No.13604 of 2023 is closed.

                                                              (S.V.G., CJ.)             (P.D.A., J.)
                                                                              07.09.2023
                     Index            : Yes/No
                     Neutral Citation : Yes/No
                     kpl



https://www.mhc.tn.gov.in/judis W.A.No.1398 of 2023

To

1. The Registrar Tamil Nadu Dr.M.G.R. Medical University Guindy, Chennai 600 025.

2. The Selection Committee Directorate of Medical Education Government of Tamil Nadu.

https://www.mhc.tn.gov.in/judis W.A.No.1398 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(kpl)

W.A.No.1398 of 2023

07.09.2023

https://www.mhc.tn.gov.in/judis

 
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