Madras High Court
M/S.Madura Travels & Services vs B. Munira Begam (Deceased) on 29 November, 2023
Author: J. Sathya Narayana Prasad
Bench: J. Sathya Narayana Prasad
1 C.R.P.(PD).Nos.1865 of 2021...
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 29.11.2023
CORAM:
THE HON'BLE MR.JUSTICE J. SATHYA NARAYANA PRASAD
C.R.P.Nos.1865 of 2021, 2944 of 2019
& 1568 of 2021
and CMP.No.14549 2021
CRP.No.1865 of 2021
M/s.Madura Travels & Services
Rep. by Mr.V.K.T.Balan
Door No.11, Shop No.3,
Gandhi Irvin Road,
(Facing Kennet Lane)
Egmore, Chennai 600 008. ... Petitioner
Vs.
B. Munira Begam (deceased)
(Amended as per Order
dated 01.12.2010 in M.P.No.500 of 2010)
1. T.H.Shakeel Ahmed Khan
2. T.H.Shafeeq Ahmed Khan
3. T.H.Shahid Ahmed Khan
4. T.H.Shameel Ahmed Khan ... Respondents
Prayer in CRP.No.1865 of 2021:- This Civil Revision Petition is filed
under Article 227 of the Constitution of India praying to set aside the
judgment and decree dated 23.10.2020 in R.C.A.No.211 of 2017 on the
file of the VII Judge, Court of Small Causes, Chennai and the order dated
31.01.2017 in R.C.O.P.No.1105 of 2007 on the file of the XVI Judge,
Court of Small Causes, Chennai dismiss the R.C.O.P.No.1105 of 2007 as
https://www.mhc.tn.gov.in/judis
2 C.R.P.(PD).Nos.1865 of 2021...
not maintainable.
For Petitioner : M/s.R.Supraja
for Mr.P.Seshadri
For Respondents : Mr.Abdul Mussawari
for Mr.S.Hussain Afroze
CRP.No.2944 of 2019
1. T.H.Shakeel Ahmed Khan
2. T.H.Shafeeq Ahmed Khan
3. T.H.Shahid Ahmed Khan
4. T.H.Shameel Ahmed Khan ...Petitioners
Vs.
M/s.Madura Travels
A Partnership Firm
Rep. by Mr.V.K.T.Balan
Old Door No.11/3, New No.25/3,
Gandhi Irvin Road,
(Facing Kennet Lane)
Egmore, Chennai 600 008. ... Respondent
Prayer in CRP.No.2944 of 2019:- This Civil Revision Petition is filed
under Article 227 of the Constitution of India praying to set aside the fair
and decreetal order dated 03.04.2019 passed by the VII Judge, Small
Causes Court at Chennai in M.P.No.650 of 2018 in RCASR.No.60475 of
2018.
For Petitioners : Mr.Abdul Mussawari
for Mr.S.Hussain Afroze
For Respondent : Mr.R.Supraja
for Mr.P.Seshadri
CRP.No.1568 of 2021
https://www.mhc.tn.gov.in/judis
3 C.R.P.(PD).Nos.1865 of 2021...
M/s.Madura Travels & Services
Rep. by Mr.V.K.T.Balan
Door No.11/3, Gandhi Irvin Road,
(Facing Kennet Lane)
Egmore, Chennai 600 008. ...Petitioner
Vs.
B.Munira Begum (deceased)
(As per Amendment Order dated 24.10.2013
in Memo SR.No.14129 of 2013
1. T.H.Shakeel Ahmed Khan
2. T.H.Shafeeq Ahed Khan
3. T.H.Shahid Ahmed Khan
4. T.H.SHameel Ahmed Khan ... Respondents
Prayer in CRP.No.1568 of 2021:- This Civil Revision Petition is filed
under Article 227 of the Constitution of India praying to call for the
records and set aside the judgment and decree of the IX Small Causes
Court, Chennai dated 10.02.2021 in R.C.A.No.946 of 2006 confirming
the order and decree of the Rent Controller dated 14.09.2006 in
RCOP.No.161 of 2000 on the file of the XVI Judge, Court of Small
Causes of the Rent Controller, Chennai by allowing the Civil Revision
Petition and dismiss the RCOP.No.161 of 2000 on the file of the XVI
Judge Court of Small Causes (Rent Controller), Chennai.
For Petitioner : Mr.R.Supraja
for Mr.P.Seshadri
For Respondents : Mr.Abdul Mussawari
for Mr.S.Hussain Afroze
COMMON ORDER
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When the matter was taken up for hearing, the learned counsel
appearing for the petitioners submitted that the matter has been settled
out of Court as per Joint Memo of Compromise dated 15.11.2021 before
the III Additional City Civil Court, Chennai and hence sought permission
of this Court to withdraw these Civil Revision Petitions and also made an
endorsement to that effect in the Court bundle.
2. Recording the submission made by the learned counsel for the
petitioners and also in view of the endorsement made in the Court bundle,
these Civil Revision Petitions are dismissed as withdrawn. No costs.
Consequently connected miscellaneous petition is also closed.
Index : No 29.11.2023
Internet : Yes
dpq
J. SATHYA NARAYANA PRASAD, J.
https://www.mhc.tn.gov.in/judis
dpq
To
1. The learned VII Judge,
Court of Small Causes, Chennai
2. The learned XVI Judge,
Court of Small Causes, Chennai
3. IX Small Causes Court, Chennai
4. The VII learned Judge,
Small Causes Court Chennai
5. XVI Judge Court of Small Causes
(Rent Controller), Chennai.
C.R.P.Nos.1865 of 2021, 2944 of 2019
& 1568 of 2021
and CMP.No.14549 2021
29.11.2023
https://www.mhc.tn.gov.in/judis
