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G.Kamalesh vs The State Of Tamil Nadu
2023 Latest Caselaw 15145 Mad

Citation : 2023 Latest Caselaw 15145 Mad
Judgement Date : 28 November, 2023

Madras High Court

G.Kamalesh vs The State Of Tamil Nadu on 28 November, 2023

Author: G.Jayachandran

Bench: G.Jayachandran

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 Dated : 28.11.2023

                                                     CORAM :

                                  THE HONOURABLE Dr. JUSTICE G.JAYACHANDRAN
                                                      and
                                   THE HONOURABLE Mr. JUSTICE SUNDER MOHAN

                                         Rev.Aplc (MD).Sr.No.71099 of 2023
                                                        in
                                             W.A.(MD).No.1385 of 2011
                                                       and
                                           C.M.P.(MD).No.13827 of 2023
                1. G.Kamalesh
                2. S.Chellapandian                                       .. Review Applicants
                                                        Vs.
                1. The State of Tamil Nadu,
                   Represented by its Secretary of Government,
                   Revenue Departmentm
                   Fort St.George,
                   Chennai -9.

                2. Principal Secretary/ Commissioner
                     of Revenue Administration,
                   Chepauk,
                   Chennai -5.

                3. The District Collector,
                   Karur,
                   Karur District.

                4. The District Collector,
                   Madurai,
                   Madurai District.

                5. The District Collector,
                   Dindigul,
                   Dindigul District.

https://www.mhc.tn.gov.in/judis
                6. The District Collector,
                   Tuticorin,
                   Tuticori District.

                7. C.Ravichandran,
                   Zonal Deputy Tahsildar,
                   Taluk Office,
                   Karur – 639 001.

                8. Mohideen Abdul Kadar                                            ..Respondents

                PRAYER :            Review Application has been filed under Rule 114 of Civil
                Procedure Code and Order XLVII Rule 1 & 2 of C.P.C., to review the order
                passed in W.A.(MD) No.1385 of 2011 dated 15.02.2023 on the file of the
                Madurai Bench of Madras High Court and allow the Review Application.


                                  For Petitioner     :     M/s.G.Gangai Amaran


                                                         ORDER

[Order of the Court was made by Dr.G.JAYACHANDRAN]

Review Application is filed on the ground that, this Court has not

considered the dictum laid by the Hon'ble Supreme Court of India in the case

of T.K.Ponnusamy and Others Vs. Government of Tamilnadu and others

reported in 1994 Suppl(3) SCC 376.

https://www.mhc.tn.gov.in/judis

2. On perusing the judgement, it is clear that, this Court has taken note of

the said judgment and has discussed about it in detail in para (16) and

distinguished how the case does not fall within the principal laid by the

Hon'ble Supreme Court of India in T.K.Ponnuswamy's case.

3. Hence, this Court finds no new facts for reviewing the earlier petition.

Accordingly, Review Application is dismissed at the SR stage itself.

Consequently, connected miscellaneous petition is closed.

[Dr.G.J.,J.] [S.M.,J] 28.11.2023 Internet : Yes/No Sma

https://www.mhc.tn.gov.in/judis To

1. The State of Tamil Nadu, Represented by its Secretary of Government, Revenue Departmentm Fort St.George, Chennai -9.

2. Principal Secretary/ Commissioner of Revenue Administration, Chepauk, Chennai -5.

3. The District Collector, Karur, Karur District.

4. The District Collector, Madurai, Madurai District.

5. The District Collector, Dindigul, Dindigul District.

6. The District Collector, Tuticorin, Tuticori District.

7. C.Ravichandran, Zonal Deputy Tahsildar, Taluk Office, Karur – 639 001.

https://www.mhc.tn.gov.in/judis Dr.G.JAYACHANDRAN, J.

and SUNDER MOHAN, J.

Sma

Rev.Aplc (MD).Sr.No.71099 of 2023 in

and

28.11.2023

https://www.mhc.tn.gov.in/judis

 
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