Radha vs The Director Of Elementary Education
2023 Latest Caselaw 14595 Mad

Madras High Court

Radha vs The Director Of Elementary Education on 22 November, 2023

Author: M.S.Ramesh

Bench: M.S. Ramesh

                                                                            W.P.No.28542 of 2022


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 22.11.2023

                                                      CORAM:

                                  THE HONOURABLE MR. JUSTICE M.S. RAMESH

                                              W.P.No.28542 of 2022

                   Radha                                                  ... Petitioner

                                                         Vs.

                   1.The Director of Elementary Education,
                     College Road,
                     Chennai – 600 006.

                   2.The Chief Educational Officer,
                     Sendurai – 621 714,
                     Ariyalur District.

                   3.The District Educational Officer,
                     Sendurai – 621 614,
                     Ariyalur District.

                   4.The Block Educational Officer,
                     Sendurai – 621 614,
                     Ariyalur District.

                   5.Pandiyan,
                     Secondary Grade Head-Master,
                     Union Primary School,
                     Sivaramapuram, Senthurai Block,
                     Ariyalur District.                                   ... Respondents

                   PRAYER: Writ Petition filed under Article 226 of the Constitution of India
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                   1/4
                                                                                   W.P.No.28542 of 2022


                   to issue a Writ of Mandamus, directing the respondents 2 to 4 not to disturb
                   the petitioner's promotion as early as on 01.03.2022 by considering the
                   petitioner's representation dated 02.10.2022 in the light of judgment in
                   W.A.No.1010 of 2022 and consequently direct the respondents not to de-
                   promote the petitioner's seniority as earliest on 2014.


                                   For Petitioner      : Mr.R. Gokulakrishnan

                                   For R1 to R4        : Mrs.V. Yamuna Devi,
                                                         Special Government Pleader


                                                         ORDER

Today the matter is listed under the caption 'for withdrawal'.

2. Recording the submission made by the learned counsel for the

petitioner seeking permission for withdrawal of this Writ Petition, as well as

the letter given to the Registry dated 15.11.2023 in this regard, the Writ

Petition stands dismissed as withdrawn. No costs.

22.11.2023 Speaking/Non-speaking Order Index: Yes/No Internet: Yes/No Sni

https://www.mhc.tn.gov.in/judis

To

1.The Director of Elementary Education, College Road, Chennai – 600 006.

2.The Chief Educational Officer, Sendurai – 621 714, Ariyalur District.

3.The District Educational Officer, Sendurai – 621 614, Ariyalur District.

4.The Block Educational Officer, Sendurai – 621 614, Ariyalur District.

5.Pandiyan, Secondary Grade Head-Master, Union Primary School, Sivaramapuram, Senthurai Block, Ariyalur District.

https://www.mhc.tn.gov.in/judis

M.S.RAMESH,J.

Sni

22.11.2023

https://www.mhc.tn.gov.in/judis