K.M. Ulaganambi vs M.Ananthapadmanabhan
2023 Latest Caselaw 14438 Mad

Madras High Court

K.M. Ulaganambi vs M.Ananthapadmanabhan on 21 November, 2023

Author: P.T. Asha

Bench: P.T. Asha

                                                                        S.A.No.778 of 2023


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              Dated : 21.11.2023

                                                    CORAM

                                    THE HONOURABLE Ms. JUSTICE P.T. ASHA

                                               S.A.No.778 of 2023


                     K.M. Ulaganambi                                   ...Appellant

                                                      Vs.

                     M.Ananthapadmanabhan

                     1. A.Padma

                     2. Mythili

                     3. Venkatramanan

                     4. Sivanandam

                     5. A.G.Poovaragavan

                     6. Bhuvana

                     7. Deepika

                     8. Sriram

                      S. Alagiri (Died)

                     1/6

https://www.mhc.tn.gov.in/judis
                                                                                 S.A.No.778 of 2023




                     9. Nagavali

                     10. Vinodhini

                     11. Devi

                     12. Saridha

                     13. Kasiram

                     14. Gowri Lakshmi                                   ...Respondents



                     Prayer: Second Appeal is filed under Section 100 of the Code of

                     Civil Procedure against the Judgment and Decree in A.S.No.30 of

                     2016 on the file of the I Additional District Court, Salem dated

                     28.03.2019 in confirming the Judgement and Decree in O.S.No. 153

                     of 2006 on the file of the Principal Subordinate Judge of Salem, dated

                     14.12.2015.



                                   For Appellant   :    No Appearance


                                   For Respondent 1:    Mr. R.Nalliyappan
                                                        Caveator Counsel.


                     2/6

https://www.mhc.tn.gov.in/judis
                                                                                   S.A.No.778 of 2023




                                                      JUDGMENT

On 01.11.2023, when the matter was called, there was no

representation for the appellant and the matter was directed to be

listed on 07.11.2023. When the matter was listed on 07.11.2023,

once again there was no representation for the appellant and the

matter was directed to be listed today i.e., 21.11.2023 under the

caption “For Dismissal”.

2. Today, the matter has been listed under the caption “For

Dismissal”. Once again, there is no representation for the appellant.

Therefore, the above Second Appeal is dismissed for default. No

costs.

21.11.2023

https://www.mhc.tn.gov.in/judis

Index : Yes/No Internet : Yes/No kan

To

1.The I Additional District Court, Salem.

2.The Principal Subordinate Judge Salem.

https://www.mhc.tn.gov.in/judis

P.T. ASHA, J,

kan

https://www.mhc.tn.gov.in/judis

21.11.2023

https://www.mhc.tn.gov.in/judis