Dr.Akila vs Dr.Patchirajan
2023 Latest Caselaw 14309 Mad

                                                                              C.M.S.A.(MD).No.13 of 2014




                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                      Dated : 16.11.2023

                                                          CORAM:

                           THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI

                                                 C.M.S.A.(MD)No.13 of 2014


                     Dr.Akila                                                ... Appellant

                                                           Vs.

                     Dr.Patchirajan                                          ... Respondent


                     PRAYER : Civil Miscellaneous Appeal filed under Section 100 of the
                     Civil Procedure Code r/w. Section 28(1) of Hindu Marriage Act, to call
                     for the records from the learned First Additional District Judge,
                     Tirunelveli in H.M.C.M.A.No.33 of 2012 dated 28.03.2013 confirming
                     H.M.O.P.No.38 of 2009 on the file of the Additional Sub Court,
                     Tirunelveli dated 06.10.2012 granting divorce and set aside the same.
                                  For Appellant           : Mr.N.Balakrishnan
                                  For Respondent          : Mr.R.T.Arivukumar

                                                        JUDGMENT

When the case was called up for hearing today, the learned counsel

appearing for the appellant represented that the appellant is passed away.

https://www.mhc.tn.gov.in/judis C.M.S.A.(MD).No.13 of 2014

L.VICTORIA GOWRI, J.

Mrn

2.In view of the above, the Civil Miscellaneous Second Appeal is

dismissed as abated as against the appellant. There shall be no order as to

costs.

                                                                                        16.11.2023
                     NCC      : Yes / No
                     Index    : Yes / No
                     Internet : Yes
                     Mrn

                     To

1.The I Additional District Judge, Tirunelveli.

2.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

C.M.S.A.(MD)No.13 of 2014

16.11.2023

https://www.mhc.tn.gov.in/judis