Manikandan vs The Revenue Divisional Officer
2023 Latest Caselaw 14248 Mad

                                                                                  W.A.(MD) No.529 of 2023


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  DATED: 08.11.2023

                                                      CORAM

                           THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                              AND
                         THE HONOURABLE MR.JUSTICE V.LAKSHMINARAYANAN

                                             W.A.(MD) No.529 of 2023
                                          and C.M.P.(MD) No.5401 of 2023

                     Manikandan                                   ... Appellant/Writ Petitioner

                                                          -Vs.-

                     1.The Revenue Divisional Officer,
                       Tenkasi District,
                       Tenkasi.

                     2.The Inspector of Police,
                       Civil Supply – CID Thirunelveli Police Station,
                       Madurai District.                    ... Respondents/Respondents

                     PRAYER:- Writ Appeal filed under Clause 15 of Letters Patent Act, to
                     set aside the order dated 15.09.2022 made in W.P.(MD)No.21876 of 2022
                     on the file of this Court.


                                          For Appellant           : Mr.T.Veerakumar

                                          For Respondents         : Mr.S.Kameswaran
                                                                    Government Advocate
                                                          ****



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https://www.mhc.tn.gov.in/judis
                                                                            W.A.(MD) No.529 of 2023


                                                 JUDGMENT

(Judgment of the Court was delivered by S.M.SUBRAMANIAM, J.)

Learned counsel for the appellant seeks permission of this

Court to withdraw the Writ Appeal and he has also made an endorsement

to that effect in the Writ Appeal. Recording the same, the Writ Appeal is

dismissed as withdrawn. No costs. Consequently, connected Civil

Miscellaneous Petition is closed.

[S.M.S.J.,] & [V.L.N.J.,] NCC :Yes/No 08.11.2023 Index :Yes/No SJ

To

1.The Revenue Divisional Officer, Tenkasi District, Tenkasi.

2.The Inspector of Police, Civil Supply – CID Thirunelveli Police Station, Madurai District.

https://www.mhc.tn.gov.in/judis W.A.(MD) No.529 of 2023

S.M.SUBRAMANIAM, J.

AND V. LAKSHMINARAYANAN, J.

SJ

W.A.(MD) No.529 of 2023

08.11.2023

https://www.mhc.tn.gov.in/judis