V.Thavasi vs The Chief Engineer
2023 Latest Caselaw 14184 Mad

                                                                          W.P.(MD)No.22404 of 2023


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 03.11.2023

                                                     CORAM

                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                           W.P.(MD)No.22404 of 2023

                      V.Thavasi                                        ....Petitioner

                                                         Vs.

                      1.The Chief Engineer
                        Tamil Nadu Generation and Distribution Corporation,
                        Madurai Division, K.Pudur,
                        Madurai.

                      2.The Executive Engineer,
                        Distribution / TANGEDCO,
                        Usilampatti, Madurai District.

                      3.The Assistant Executive Engineer,
                        Distribution / TANGEDCO,
                        Usilampatti, Madurai District.

                      4.The Assistant Engineer,
                        Distribution / TANGEDCO,
                        Usilampatti, Madurai District.

                      5.T.Thavasi

                      6.Kathiresan                                       ... Respondents




                      1/5

https://www.mhc.tn.gov.in/judis
                                                                                   W.P.(MD)No.22404 of 2023


                      PRAYER: Writ Petition filed under Article 226 of the Constitution of
                      India seeking for a writ of mandamus directing the respondents 1 to 4
                      to     conclude      the   proceedings   initiated   in   pursuance       to    the
                      communication dated 12.08.2022 by the 1st respondent, by conducting
                      enquiry and taking disciplinary action against the 5th and 6th
                      respondents, within the time frame fixed by this Court.


                                       For Petitioner    : Mr.B.Prasanna Vinoth

                                       For Respondents : Mrs.M.Parameshwari,
                                                         Standing Counsel for R1 to R4

                                                           No appearance for R5 and R6


                                                        JUDGMENT

The present Writ Petition has been filed by the Line Inspector

working in the respondent Corporation seeking a direction as against

the respondents 1 to 4 to initiate departmental proceedings as against

the respondents 5 and 6 based upon his complaint dated 12.08.2022.

2. According to the learned Standing Counsel appearing for the

respondents 1 to 4, departmental proceedings were initiated as against

the respondents 5 and 6 herein and enquiry report has also been

https://www.mhc.tn.gov.in/judis W.P.(MD)No.22404 of 2023

submitted on 01.10.2022, wherein, the report discloses that there is no

delinquency on the part of the respondents 5 and 6.

3. Therefore, it is clear that the prayer sought for in the Writ

Petition has already been considered by the official respondents herein.

4. In view of the above said facts and circumstances, no further

adjudication is called for in the Writ Petition and the Writ Petition is

closed. The official respondents are directed to furnish a copy of the

report to the writ petitioner and the writ petitioner is at liberty to

proceed further in accordance with law, if he is so adviced. No costs.

                                                                                        03.11.2023

                      NCC               : Yes/No
                      Index             : Yes/No
                      Internet          : Yes/No

                      mbi

https://www.mhc.tn.gov.in/judis W.P.(MD)No.22404 of 2023

To

1.The Chief Engineer Tamil Nadu Generation and Distribution Corporation, Madurai Division, K.Pudur, Madurai.

2.The Executive Engineer, Distribution / TANGEDCO, Usilampatti, Madurai District.

3.The Assistant Executive Engineer, Distribution / TANGEDCO, Usilampatti, Madurai District.

4.The Assistant Engineer, Distribution / TANGEDCO, Usilampatti, Madurai District.

https://www.mhc.tn.gov.in/judis W.P.(MD)No.22404 of 2023

R.VIJAYAKUMAR,J.

mbi

W.P.(MD)No.22404 of 2023

03.11.2023

https://www.mhc.tn.gov.in/judis