A.Prasannakumar vs S.Jayalakshmi
2023 Latest Caselaw 6240 Mad

                                                                             C.M.A.No.1655 of 2021

                             IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 14.06.2023

                                                   CORAM:

                           THE HON'BLE MRS. JUSTICE J. NISHA BANU
                                            AND
                     THE HON'BLE MR. JUSTICE D. BHARATHA CHAKRAVARTHY

                                            C.M.A.No.1655 of 2021


                  A.Prasannakumar                              ... Appellant/ Respondent


                                                       Vs.

                  S.jayalakshmi                                ...Respondents/ Petitioner

                  PRAYER: Civil Miscellaneous Appeal filed under Section 19 of Family
                  Court Act, against the order in F.C.I.A.No.02 of 2020 in F.C.O.P.No.7 of
                  2019 dated 18.11.2020 on the file of the Family Court, Chengalpet.
                                      For Appellant          : No Appearance

                                      For Respondent         : Ms.A. Manju

                                                  ******
                                               JUDGMENT

Earlier, when the matter came up for hearing on 12.06.2023, none

appeared on behalf of the appellant. Therefore, this Court had posted the

matter under the caption “for dismissal” on 13.06.2023.

__________ Page No:1 of 2 https://www.mhc.tn.gov.in/judis C.M.A.No.1655 of 2021

J. NISHA BANU, J., and D.BHARATHA CHAKRAVARTHY, J., sts

2. When the matter came up for hearing on 14.06.2023, once again

there is no representation for the appellant. Thus, it can now be inferred that

the appellant is not interested in prosecuting the Civil Miscellaneous

Appeal. Hence, the Civil Miscellaneous Appeal stands dismissed for

non-prosecution. No costs.

                                                                (J.N.B., J.)     (D.B.C., J.)
                   sts                                                  14.06.2023




                                                                            Judgment made in
                                                                       C.M.A.No.1655 of 2021




                  __________
                    Page No:2 of 2

https://www.mhc.tn.gov.in/judis