T.Narayanasami vs M.R.Palanisami
2023 Latest Caselaw 9222 Mad

                                                                   Criminal Original Petition Nos.16536 & 16645 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED : 28.07.2023

                                                          CORAM

                         THE HONOURABLE MR. JUSTICE N. ANAND VENKATESH

                                   Criminal Original Petition Nos.16536 & 16645 of 2023
                                                            and
                                           Crl.M.P.Nos.10585 & 10643 of 2023

                T.Narayanasami
                S/o.P.Thiruppathi                            ... Petitioner in Crl.O.P.No.16536/2023

                1.M.Anandhan
                  S/o.R.Muthusamy

                2.N.Mahalingham
                  S/o.Nachimuthu Gounder                     ... Petitioners in Crl.O.P.No.16645/2023

                                                             vs.

                M.R.Palanisami                               ... Respondent in both Crl.O.Ps.

                PRAYER: Criminal Original Petitions filed under Section 482 of the Code of
                Criminal Procedure, 1973, praying to call for records in C.A.Nos.66 and 68 of
                2017 pending on the file of II Additional Sessions Court, Thiruppur and quash
                the same and set aside the judgment dated 28.06.2017 passed by Judicial
                Magistrate at Palladam in C.C.No.247/2009.


                                          For Petitioners     : Mr.S.Suresh
                                          [in both petitions]

                                                            *****

N. ANAND VENKATESH., J https://www.mhc.tn.gov.in/judis

Criminal Original Petition Nos.16536 & 16645 of 2023

gm

COMMON ORDER Learned counsel for petitioners seeks permission of this Court to

withdraw these Criminal Original Petitions and has also made an endorsement

to that effect.

Recording the said endorsement, these Criminal Original Petitions are

dismissed as withdrawn. Consequently, connected miscellaneous petitions are

closed.

                                                                                               28.07.2023
                Index         : Yes/No

Speaking Order/Non-Speaking Order Neutral citation : Yes/No gm

To

1.The II Additional Sessions Court, Thiruppur.

2.The Judicial Magistrate, Palladam.

Criminal Original Petition Nos.16536 & 16645 of 2023

https://www.mhc.tn.gov.in/judis