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P.Jayakumar vs Unknown
2023 Latest Caselaw 8989 Mad

Citation : 2023 Latest Caselaw 8989 Mad
Judgement Date : 25 July, 2023

Madras High Court
P.Jayakumar vs Unknown on 25 July, 2023
                                                                                C.M.A.No.205 of 2018

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 25.07.2023

                                                        CORAM
                                    THE HON'BLE MR. JUSTICE P.VELMURUGAN

                                                 C.M.A.No.205 of 2018
                     P.Jayakumar                                                                ...
                     Appellant

                                                          v.
                     The Superintendent of Police,
                     Security Branch CID,
                     Chennai -2.                                                ... Respondent


                                     Civil Miscellaneous Appeal filed under Section 173 of Motor
                     Vehicles Act, 1988 to set aside the award passed in M.C.O.P.No.193 of
                     2008 dated 30.12.2010 by the Motor Accidents Claims Tribunal, Additional
                     District and Sessions Judge, Fast Track Court No.II, Poonamallee.



                                     For Appellant  : No appearance
                                     For Respondent : No appearance

                                                   JUDGMENT

When the matter was listed for hearing on 17.07.2023, there

was no representation for the appellant and the matter was directed to be

listed on 25.07.2023 under the caption ''for dismissal''. Today, when the

Page No.1/3

https://www.mhc.tn.gov.in/judis C.M.A.No.205 of 2018

matter is taken up for hearing, there is no representation for the appellant.

Hence, this Criminal Appeal is dismissed for non-prosecution. There shall

be no order as to costs.

25.07.2023

Index: Yes/No Speaking Order/Non-Speaking Order Neutral Citation Case : Yes/No ms

To

Motor Accidents Claims Tribunal, Additional District and Sessions Judge, Fast Track Court No.II, Poonamallee.

Page No.2/3

https://www.mhc.tn.gov.in/judis C.M.A.No.205 of 2018

P.VELMURUGAN, J.

ms

C.M.A.No.205 of 2018

25.07.2023

Page No.3/3

https://www.mhc.tn.gov.in/judis

 
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