The Government Of Tamil Nadu vs S.R.Tamilmani
2023 Latest Caselaw 8925 Mad

                                                                       W.A(MD)No.100 of 2022

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED :24.07.2023

                                                    CORAM:

                          THE HONOURABLE MR.JUSTICE S.S.SUNDAR
                                          and
                  THE HONOURABLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY

                                          W.A(MD)No.100 of 2022
                                                  and
                                         C.M.P(MD)No.1040 of 2022

                1.The Government of Tamil Nadu,
                  Represented by Principal Secretary,
                  Highways And Smaller Ports Department,
                  Fort St. George,
                  Chennai – 600 009.

                2.The District Revenue Officer/
                  Land Acquisition Officer,
                  Collectorate Complex,
                  Virudhunagar District,
                  Virudhunagar.

                3.The Divisional Engineer,
                  (Construction and Maintenance)
                  Highways Department,
                  Virudhunagar District,
                  Virudhunagar.

                4.The Special Tasildhar,
                  (Land Acquisition Officer),
                  Outer Ring Road,
                  Sivakasi,
                  Virudhunagar District.                  ... Appellants/Respondents 1 to 4

                                                       Vs.

                1/4
https://www.mhc.tn.gov.in/judis
                                                                              W.A(MD)No.100 of 2022

                1.S.R.Tamilmani

                2.MuraliManoj

                3.M/s.Moorthy Offset Printers Pvt. Ltd.,
                  A Company incorporated under
                  Companies Act in it’s registration
                  No.U22219TN2010PTC075305
                  Having its registered office at
                  No.2/2258, Nehru Colony, Sivakasi,
                  Virudhunagar District.                          ... Respondents/Respondents

                Prayer: Writ Appeal filed under Clause 15 of the Letters Patent, against the
                order made in W.P(MD)No.4672 of 2021, dated 02.07.2021.


                                           For Appellants         :Mr.D.Sachikumar,
                                                                   Additional Government Pleader
                                           For R-1 to R-3         :Mr.S.Venkatesh

                                                            ***
                                                       JUDGMENT

(Judgment of the Court was delivered by S.S.SUNDAR, J.)

The learned Government Pleader appearing for the appellants has

circulated a letter to the Registry, dated 14.07.2023, seeking permission of this

Court to withdraw this writ appeal.

https://www.mhc.tn.gov.in/judis W.A(MD)No.100 of 2022

2. When the matter appears today, the learned Additional Government

Pleader appearing for the appellants represented that the writ appeal may be

dismissed as withdrawn.

3. In view of the same, this writ appeal is dismissed as withdrawn.

No Costs. Consequently, connected miscellaneous petition is closed.

[S.S.S.R., J.] [D.B.C., J.] 24.07.2023 Index : Yes / No NCC : Yes/No pm To

1.The Principal Secretary, Government of Tamil Nadu, Highways And Smaller Ports Department, Fort St. George, Chennai – 600 009.

2.The District Revenue Officer/ Land Acquisition Officer, Collectorate Complex, Virudhunagar District, Virudhunagar.

3.The Divisional Engineer, (Construction and Maintenance) Highways Department, Virudhunagar District, Virudhunagar.

4.The Special Tasildhar, (Land Acquisition Officer), Outer Ring Road, Sivakasi, Virudhunagar District.

https://www.mhc.tn.gov.in/judis W.A(MD)No.100 of 2022

S.S.SUNDAR, J.

and D.BHARATHA CHAKRAVARTHY, J.

pm

W.A(MD)No.100 of 2022

24.07.2023

https://www.mhc.tn.gov.in/judis