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K.B.Sasidharan vs Special Director Of Enforcement
2023 Latest Caselaw 8796 Mad

Citation : 2023 Latest Caselaw 8796 Mad
Judgement Date : 21 July, 2023

Madras High Court
K.B.Sasidharan vs Special Director Of Enforcement on 21 July, 2023
                                                                           WA No.1488 of 2023

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED:    21.07.2023

                                                      CORAM

                            THE HON'BLE MR.SANJAY V.GANGAPURWALA , CHIEF JUSTICE
                                                       AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU

                                               WA No.1488 of 2023

                     K.B.Sasidharan                                  ...   Appellant

                                                       -vs-

                     1. Special Director of Enforcement,
                        Directorate of Enforcement,
                        Department of Revenue,
                        Government of India, 6th Floor,
                        Lok Nayak Bhavan, Khan Market,
                        New Delhi 110003.

                     2. Deputy Director,
                        Directorate of Enforcement,
                        Chennai Zonal Office,
                        Shastri Bhawan, 3rd Floor,
                        3rd Block, No.26, Haddows Road,
                        Chennai 600 006.

                     3. Thasildar's Office,
                        Tiruppur Taluk,
                        Coimbatore District 641602,
                        Tamil Nadu.

                     4. The District Collector,
                        Coimbatore District, Tamil Nadu.                   ...
                     Respondents


                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                   WA No.1488 of 2023



                     Prayer: Writ appeal filed under Clause 15 of the Letters Patent to set
                     aside the order dated 21.02.2023 passed in W.P.No.37618 of 2016 on
                     the file of this Court.

                                  For the Appellant      :: Mr.Nagesh Nakhul

                                  For the Respondents    :: Mr.Rajinish Pathiyil
                                                            for RR 1 and 2
                                                         :: Mr.P.Muthukumar
                                                            Spl. Govt. Pleader
                                                            for RR 3 and 4
                                                          *****


                                                         JUDGMENT

(Delivered by the Hon'ble Chief Justice)

We have heard Mr.Nagesh Nakhul, learned counsel for the

appellant, Mr.Rajnish Pathiyil, learned counsel for respondents 1 and

2 and Mr.P.Muthukumar, learned State Government Pleader for

respondents 3 and 4.

2. In the typed set of documents now filed by respondents 1

and 2, the copy of the order dated 31.12.2001 is placed on record.

According to the learned counsel for the appellant, the copy of the

said order is received by him just now. The said order was never

https://www.mhc.tn.gov.in/judis WA No.1488 of 2023

served upon the appellant earlier.

3. We would not here adjudicate as to when the copy of the

order dated 31.12.2001 is served to the appellant. The appellant has

now received the order copy. It is for the appellant to take steps as

may be permissible and available under law. It is made clear that we

have not considered the merits of the matter nor the aspect of

limitation.

With the aforesaid observations, the writ appeal stands

disposed of. There will be no order as to costs.

                                                              (S.V.G., CJ.)             (P.D.A., J.)
                                                                              21.07.2023
                     Index                     : Yes/No
                     Neutral Citation          : Yes/No

                     sra

                     To

1. The Special Director of Enforcement, Directorate of Enforcement, Department of Revenue, Government of India, 6th Floor, Lok Nayak Bhavan, Khan Market, New Delhi 110003.

https://www.mhc.tn.gov.in/judis WA No.1488 of 2023

THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.

(sra)

2. The Deputy Director, Directorate of Enforcement, Chennai Zonal Office, Shastri Bhawan, 3rd Floor, 3rd Block, No.26, Haddows Road, Chennai 600 006.

3. The Thasildar, Tiruppur Taluk, Coimbatore District 641602, Tamil Nadu.

4. The District Collector, Coimbatore District, Tamil Nadu.

WA No.1488 of 2023

21.07.2023

https://www.mhc.tn.gov.in/judis

 
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